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FEBRUARY 1990
1.
G.J. Fernandez Vs. State of Karnataka & Ors [1990] INSC 26 (1 February 1990)
2.
Devi Cine Projector Manufacturingco., Vs. Commissioner of Income Tax [1990] INSC 27 (5 February 1990)
3.
Keshavji Ravji & Co. Vs. Commissioner of Income Tax [1990] INSC 28 (5 February 1990)
4.
Chairman, Tamil Nadu Housing Board, Madras Vs. T.N. Ganapathy [1990] INSC 29 (7 February 1990)
5.
Smt. Pushpa Devi & Ors Vs. Milkhi Ram [1990] INSC 30 (8 February 1990)
6.
Dharmendra Suganchand Chelawat & Suganchand Kanhaiyyalal Vs. Union of India & Ors [1990] INSC 31 (9 February 1990)
7.
Management of M/S M.S. Nally Bharatengg. Co. Ltd. Vs. State of Bihar & Ors [1990] INSC 32 (9 February 1990)
8.
Dorab Cawasji Warden Vs. Coomi Sorab Warden & Ors [1990] INSC 33 (13 February 1990)
9.
Hiralal Chawla & ANR Vs. State of U.P. & Ors [1990] INSC 34 (13 February 1990)
10.
Seshasayee Paper & Boards Limited, Erode Vs. Collector of Central Excise, Coimbatore [1990] INSC 35 (13 February 1990)
11.
Smt. Vidhya Dhari Bhagat Vs. Allahabad Law Journal Co. Ltd. [1990] INSC 36 (13 February 1990)
12.
Akbar Badrudin Jiwani Vs. Collector of Customs, Bombay [1990] INSC 37 (14 February 1990)
13.
M.K. Harihar Iyer Vs. Authorised Officer Land Reforms, Tirunelveli [1990] INSC 38 (14 February 1990)
14.
Sadhu Singh Ghuman Vs. Food Corporation of India & Ors [1990] INSC 39 (14 February 1990)
15.
M.P. Junior Engineers' Association and sangarsh Samity & Ors Vs. State of Madhya Pradesh & ANR [1990] INSC 40 (16 February 1990)
16.
Joginder Singh Saini Vs. State of Haryana & ANR [1990] INSC 41 (16 February 1990)
17.
Ratilal B. Soni & Ors Vs. State of Gujarat & Ors [1990] INSC 42 (16 February 1990)
18.
M.P. Pradhan Vs. Union of India & Ors [1990] INSC 43 (16 February 1990)
19.
Indian Oxygen Ltd. Vs. State of Bihar & Ors [1990] INSC 44 (16 February 1990)
20.
Amar Deo Prakash & Ors Vs. Union of India & Ors [1990] INSC 45 (19 February 1990)
21.
K. Jagadeesan Vs. Union of India & Ors [1990] INSC 46 (19 February 1990)
22.
Sahab Singh & Ors Vs. State of Haryana [1990] INSC 47 (20 February 1990)
23.
Subhash Mehta Vs. Dr. S.P. Choudhary [1990] INSC 48 (20 February 1990)
24.
Gajanan Narayan Patil & Ors Vs. Dattatraya Waman Patil & Ors [1990] INSC 49 (20 February 1990)
25.
P.K. Unni Vs. Nirmala Industries & Ors [1990] INSC 50 (20 February 1990)
26.
J.C. Yadav & Ors Vs. State of Haryana & Ors [1990] INSC 51 (20 February 1990)
27.
K.K. Khosla & ANR Vs. State of Haryana & Ors [1990] INSC 52 (20 February 1990)
28.
Kerala Hotel & Restaurant Association & Ors etc. Vs. State of Kerala & Ors [1990] INSC 53 (21 February 1990)
29.
Srish Kumar Choudhury Vs. State of Tripura & Ors [1990] INSC 54 (23 February 1990)
30.
S. Prakasha Rao & ANR Vs. Commissioner of Commercial Taxes & Ors [1990] INSC 55 (23 February 1990)
31.
The Dharwad Distt. P.W.D. Literate Daily Wages Employee Vs. State of Karnataka & Ors [1990] INSC 56 (23 February 1990)
32.
Som Raj & Ors Vs. State of Haryana & Ors [1990] INSC 57 (23 February 1990)
33.
Hindi Hitrakshak Samiti & Ors Vs. Union of India & Ors [1990] INSC 58 (26 February 1990)
34.
M.M.R. Khan & Ors Vs. Union of India & Ors [1990] INSC 59 (27 February 1990)
35.
Vijay Kumar Sharma & Ors Vs. State of Karnataka & Ors [1990] INSC 60 (27 February 1990)
36.
Union of India & Ors Vs. M.P. Singh & Ors [1990] INSC 61 (27 February 1990)
37.
All India Railway Institute Employees' Association Vs. Union of India [1990] INSC 62 (27 February 1990)
38.
Babu Ram Gopal & Ors Vs. Mathra Dass [1990] INSC 63 (28 February 1990)
39.
Municipal Corporation of Delhi Vs. Ajanta Iron & Steel Co. (Pvt.) Ltd. [1990] INSC 64 (28 February 1990)
40.
State of Karnataka & Ors Vs. K.V. Khader [1990] INSC 65 (28 February 1990)
41.
Smt. Yamuna Malo0 Vs. Anand Swarup [1990] INSC 66 (28 February 1990)
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