DECEMBER    1990
1.	Dy. Commissioner of Sales Tax (Law), Board of Revenue Vs. Coco Fibres [1990] INSC 374 (4 December 1990)
2.	Bhoop Alleged Son of Sheo Vs. Matadin Bhardwaj Son of Lakmi Chand [1990] INSC 375 (4 December 1990)
3.	Hindustan Petroleum Corporation Ltd. Vs. Yashwant Gajanan Joshi & Ors [1990] INSC 376 (5 December 1990)
4.	Dhan Singh & Ors Vs. State of Haryana & Ors [1990] INSC 377 (5 December 1990)
5.	Smt. Gitarani Paul Vs. Dibyendra Kundu Alias Dibyendra Kumar Kundu [1990] INSC 378 (6 December 1990)
6.	Lakshmi Bangle Stores Vs. Union of India & Ors [1990] INSC 379 (6 December 1990)
7.	Vijay Cotton And Oil Mills (P) Ltd. Vs. State of Gujarat [1990] INSC 380 (6 December 1990)
8.	Pratap Singh Vs. State of Haryana [1990] INSC 381 (7 December 1990)
9.	Ramesh Enterprises Vs. Coffee Board [1990] INSC 382 (7 December 1990)
10.	Income Tax Officer, Cuttack & Ors Vs. Biju Patnaik [1990] INSC 383 (7 December 1990)
11.	Municipal Corporation of Greater Bombay Vs. New Standard Engineering Co. Ltd. [1990] INSC 384 (7 December 1990)
12.	Mahabir Cold Storage Vs. Commissioner of Income Tax, Patna [1990] INSC 385 (7 December 1990)
13.	Pankaj Bhargava & ANR Vs. Mohinder Nath & ANR [1990] INSC 386 (11 December 1990)
14.	Commissioner of Income Tax, Calcutta Vs. British Paints India Ltd. [1990] INSC 387 (13 December 1990)
15.	Babulal Narotfamdas & Ors Vs. Commissioner of Income-Tax, Bombay [1990] INSC 388 (14 December 1990)
16.	Abhay Shridhar Ambulkar Vs. S.V. Bhave, Commissioner of Police & Ors [1990] INSC 389 (17 December 1990)
17.	Municipal Corporation of Delhi Vs. Pramod Kumar Gupta [1990] INSC 390 (17 December 1990)
18.	Union of India & ANR Vs. Babubhai Nylchand Mehta [1990] INSC 391 (18 December 1990)
19.	Hakim Ali & ANR Vs. Board of Revenue U.P. & Ors [1990] INSC 392 (19 December 1990)
20.	T.N. Rugmani & ANR Vs. C. Achutha Menon & Ors [1990] INSC 393 (20 December 1990)
21.	Anand Bihari & Ors Vs. Rajasthan State Road Transport Corporation, Jaipur Through I [1990] INSC 394 (20 December 1990)
22.	Toshiba Anand Batteries Ltd. Vs. Collector of Customs, Cochin [1990] INSC 395 (20 December 1990)
23.	Additional Secretary To The Government Ofindia & Ors Vs. Smt. Alka Subhash Gadia & ANR [1990] INSC 396 (20 December 1990)
24.	Mrs. Malati Ramchandra Raut & Ors Vs. Mahadevo Vasudeo Joshi & Ors [1990] INSC 397 (20 December 1990)
25.	Simhadri Satya Narayana Rao. Vs. M. Budda Prasad [1990] INSC 398 (21 December 1990)
26.	K.V. Swamynathan & Ors Vs. E.V. Padmanabhan & Ors [1990] INSC 399 (21 December 1990)
27.	Simhadri Satya Narayana Rao Vs. M. Budda Prasad & Ors [1990] INSC 400 (21 December 1990)
28.	Chief of Army Staff & Ors Vs. Major S.P. Chadha [1990] INSC 401 (21 December 1990)
29.	S.D. Soni Vs. State of Gujarat [1990] INSC 402 (21 December 1990)
30.	Budha Vs. Amilal [1990] INSC 403 (21 December 1990)