APRIL    1990
1.	Paul Brothers (Tailoring Division)& Ors Vs. Ashim Kumar Mandal & Ors [1990] INSC 119 (2 April 1990)
2.	Sanatan Gauda Vs. Berhampur University & Ors [1990] INSC 120 (2 April 1990)
3.	Ram Bhagat Singh & ANR Vs. State of Haryana & ANR [1990] INSC 121 (4 April 1990)
4.	Sanjeev Kumar Aggarwal Vs. Union of India & Ors [1990] INSC 122 (4 April 1990)
5.	National Union of All India Radio& Ors Vs. Union of India & ANR [1990] INSC 123 (5 April 1990)
6.	M. Sunderamoorthy Vs. The State of Tamil Nadu [1990] INSC 124 (5 April 1990)
7.	Gwalior Rayon Silk Mfg. Co. Ltd. Vs. Custodian of Vested Forests Palghat & ANR [1990] INSC 125 (6 April 1990)
8.	Thapar Institute of Engineering Andtechnology, Patiala Vs. Abhinav Taneja & Ors [1990] INSC 126 (6 April 1990)
9.	Mrs. Roshan Sam Vs. B.R. Cotton Mills Ltd. & Ors [1990] INSC 127 (6 April 1990)
10.	Vinay Kumar Verma & Ors Vs. The State of Bihar & Ors [1990] INSC 128 (6 April 1990)
11.	Government of Andhra Pradesh & ANR Vs. M. Hayagreev Sarma [1990] INSC 129 (6 April 1990)
12.	Smt. Mayawanti Vs. Smt. Kaushalya Devi [1990] INSC 130 (6 April 1990)
13.	Sarda Plywood Ltd. & ANR Vs. Union of India & Ors [1990] INSC 131 (9 April 1990)
14.	A.P. Public Service Commission, Hyderabadanr. Vs. B. Sarat Chandra & Ors [1990] INSC 132 (10 April 1990)
15.	Scientific Adviser to The Ministry of Defence& Ors Vs. S. Daniel & Ors [1990] INSC 133 (10 April 1990)
16.	State of Haryana & ANR Vs. Ram Diya [1990] INSC 134 (10 April 1990)
17.	Mallikarjuna Rao & Ors Vs. State of Andhra Pradesh & Ors [1990] INSC 135 (10 April 1990)
18.	Miss Raj Soni Vs. Air Officer Incharge Administration & ANR [1990] INSC 136 (10 April 1990)
19.	Sabyaschi Sengupta & Ors Vs. Nani Gopal Datta & Ors [1990] INSC 137 (11 April 1990)
20.	State of Bihar & Ors Vs. Ramjee Prasad & Ors [1990] INSC 138 (11 April 1990)
21.	Elizabeth Antony Vs. Michel Charles John Chown Lengera [1990] INSC 139 (12 April 1990)
22.	All India State Bank Officers Federationthrough its Preside Vs. Union of India & Ors [1990] INSC 140 (16 April 1990)
23.	Abdu Salam @ Thiyyan Vs. Union of India & Ors [1990] INSC 141 (17 April 1990)
24.	Mathura Prasad Vs. Ajeem Khan [1990] INSC 142 (17 April 1990)
25.	Othayath Lekshmy & ANR Vs. Nellachinkuniyil Govindan Nair & Ors [1990] INSC 143 (19 April 1990)
26.	State of Maharashtra Vs. Mahadeo Deoman Rai Alias Kalal & Ors [1990] INSC 144 (19 April 1990)
27.	Hoshiarpur Improvement Trust Vs. President Land Acquisition Tribunal& Ors [1990] INSC 145 (19 April 1990)
28.	Smt. Vanka Radhamanohari Vs. Vanke Venkata Reddy & Ors [1990] INSC 146 (20 April 1990)
29.	Clothing Factory, National Workers' Union Avadi, Madras Vs. Union of India [1990] INSC 147 (20 April 1990)
30.	K.P. Periannan Vs. Government of Tamil Nadu & Ors [1990] INSC 148 (20 April 1990)
31.	Vijayee Singh & Ors Vs. State of Uttar Pradesh [1990] INSC 149 (20 April 1990)
32.	New India Assurance Co. Ltd. Vs. Ram Dayal & Ors [1990] INSC 150 (20 April 1990)
33.	Chanan Lal & Ors Vs. Smt. Azizunisha [1990] INSC 151 (20 April 1990)
34.	Smt. Puspa Sen Gupta Vs. Smt. Susma Ghose [1990] INSC 152 (20 April 1990)
35.	District Collector And Chairman Vizianagaram Vs. M. Tripura Sundari Devi [1990] INSC 153 (20 April 1990)
36.	Smt. Shanty Devil. Singh And' ANR Vs. Tax Recovery Officer & Ors [1990] INSC 154 (23 April 1990)
37.	N. Nagaraja Vs. Vasant K. Gudodagi & Ors [1990] INSC 155 (24 April 1990)
38.	Ram Ekbal Sharma Vs. State of Bihar & ANR [1990] INSC 156 (24 April 1990)
39.	Dr. Yogesh Bhardwaj Vs. State of U.P. & Ors [1990] INSC 157 (24 April 1990)
40.	Union of India & Ors Vs. M/S. Wood Papers Ltd. & ANR [1990] INSC 158 (24 April 1990)
41.	Hind Builders Vs. Union of India And Vice-Versa [1990] INSC 159 (24 April 1990)
42.	Virender Kumar Vs. Avinash Chandra Chadha & Ors [1990] INSC 160 (25 April 1990)
43.	M.J. Zakharia Sait Vs. T.M. Mohammed & Ors [1990] INSC 161 (25 April 1990)
44.	Uco Bank Vs. Hem Chandra Sarkar [1990] INSC 162 (25 April 1990)
45.	D. Hanmanth Rao & Ors Vs. State of A.P. & Ors [1990] INSC 163 (25 April 1990)
46.	Miss Shainda Hasan Vs. State of Uttar Pradesh & Ors [1990] INSC 164 (25 April 1990)
47.	Rohit Pulp And Paper Mills Ltd. Vs. Collector of Central Excise, Baroda [1990] INSC 165 (26 April 1990)
48.	Suryakumar Govindjee Vs. Krishnammal & Ors [1990] INSC 166 (26 April 1990)
49.	Star Enterprises Vs. City And Industrial Development Corporationof Maharashtra L [1990] INSC 167 (30 April 1990)
50.	State of Punjab & Ors Vs. Nachhatfar Singh [1990] INSC 168 (30 April 1990)
51.	S.B.Sarkar & Ors Vs. Union of India & Ors [1990] INSC 169 (30 April 1990)