OCTOBER    1989
1.	Jitender Tyagi Vs. Delhi Administration & ANR [1989] INSC 298 (3 October 1989)
2.	Secretary to The Govt. of Orissa & ANR Vs. Sarbeswar Rout [1989] INSC 299 (4 October 1989)
3.	Hmm Limited & ANR Vs. Administrator Bangalore City Corporation, Bangalore & ANR [1989] INSC 300 (4 October 1989)
4.	Southern Roadways Ltd., Madurai, Byits Secretary. Vs. S.M. Krishnan [1989] INSC 301 (5 October 1989)
5.	K.V. George Vs. Secretary to Govt., Water And Power Department, Trivandrum [1989] INSC 302 (5 October 1989)
6.	Arjun Khiamal Makhijani Vs. Jamnadas C. Tuliani & Ors [1989] INSC 303 (5 October 1989)
7.	A.N. Parasuraman Vs. State of Tamil Nadu [1989] INSC 304 (5 October 1989)
8.	Ambati Narasayya Vs. M. Subba Rao & ANR [1989] INSC 305 (6 October 1989)
9.	Damodar Ropeways & Construction Co. (P) Ltd. Vs. Christopher Martin Dasgranges Martin & Ors [1989] INSC 306 (6 October 1989)
10.	State of Punjab Vs. Sukhpal Singh [1989] INSC 307 (6 October 1989)
11.	Sau Ashabai Kate Vs. Vithal Bhika Nade [1989] INSC 308 (17 October 1989)
12.	Union of India & Ors Vs. Shaik Ali [1989] INSC 309 (17 October 1989)
13.	Dr. Subramaniam Swamy Vs. Ramakrishna Hegde [1989] INSC 310 (18 October 1989)
14.	Goodyear India Ltd. Vs. State of Haryana & ANR [1989] INSC 311 (19 October 1989)
15.	Roche Products Limited Vs. Collector of Customs & ANR [1989] INSC 312 (19 October 1989)
16.	Collector of Central Excise Vs. Pond's India Ltd. [1989] INSC 313 (19 October 1989)
17.	Workers of Rohtas Industries Ltd. Vs. Rohtas Industries Ltd. [1989] INSC 314 (24 October 1989)
18.	N.D.M.C. Vs. Statesman Ltd. [1989] INSC 315 (24 October 1989)
19.	Gram Panchayat, Village Kanonda, Tehsilbahadurgarh, District Vs. Director, Consolidation of Holdings, Haryana, Chandigarh [1989] INSC 316 (24 October 1989)
20.	Kallu Vs. State of U.P. & Ors [1989] INSC 317 (24 October 1989)
21.	S. Banerjee Vs. Union of India & Ors [1989] INSC 318 (24 October 1989)
22.	Gopika Ranjan Choudhary Vs. Union of India & Ors [1989] INSC 319 (25 October 1989)
23.	R. Narayanan Vs. Union of India & ANR [1989] INSC 320 (25 October 1989)
24.	India Cement Ltd. Vs. State of Tamil Nadu [1989] INSC 321 (25 October 1989)
25.	Synthetics & Chemicals Ltd. Vs. State of U.P. & Ors [1989] INSC 322 (25 October 1989)
26.	Collector of Customs, Bangalore Vs. Western India Plywood Mfg. Co. Ltd. & ANR [1989] INSC 323 (26 October 1989)
27.	Collector of Customs, Bangalore & ANR Vs. Hansur Plywood Works & ANR [1989] INSC 324 (26 October 1989)
28.	Sardha Ram Vs. Nakli Singh & Ors [1989] INSC 325 (26 October 1989)
29.	R. Venugopala Naidu & Ors Vs. Venkatarayulu Naidu Charities & Ors [1989] INSC 326 (26 October 1989)
30.	Food Corporation of India Vs. Provident Fund Commissioner & ANR [1989] INSC 327 (26 October 1989)
31.	Union of India & Ors Vs. K.K. Vadera & Ors [1989] INSC 328 (26 October 1989)
32.	Madan Lal Anand Vs. Union of India & Ors [1989] INSC 329 (26 October 1989)
33.	Union of India & Ors Vs. Naik Subedar Clk(S) Baleshwar Ram & Ors [1989] INSC 330 (27 October 1989)