NOVEMBER    1989
1.	Managing Committee of Bhagwan Budh Primaryteachers Training Vs. State of Bihar & Ors [1989] INSC 331 (6 November 1989)
2.	Luxmi Tea Company Limited Vs. Pradip Kumar Sarkar [1989] INSC 332 (7 November 1989)
3.	Municipal Council, Jodhpur Vs. Parekh Automobiles Ltd. & Ors [1989] INSC 333 (7 November 1989)
4.	Indian Overseas Bank Vs. Industrial Chain Concern [1989] INSC 334 (7 November 1989)
5.	B. Dandapani Patra Vs. Returning Officer-Cum-Sub-Divisional Officer, Berhampur [1989] INSC 335 (8 November 1989)
6.	Bhagwat Dutt Rishi Vs. Ram Kumar [1989] INSC 336 (8 November 1989)
7.	Marwar Tent Factory Vs. Union of India & Ors [1989] INSC 337 (9 November 1989)
8.	Kumari Anamica Mishra & ANR Vs. U.P. Public Service Commission, Allahabad & Ors [1989] INSC 338 (9 November 1989)
9.	S.M.D. Kiran Pasha Vs. Government of Andhra Pradesh & Ors [1989] INSC 339 (9 November 1989)
10.	Sushil Kumar Metha Vs. Gobind Ram Bohra [1989] INSC 340 (10 November 1989)
11.	Dinaji & Ors Vs. Daddi & Ors [1989] INSC 341 (10 November 1989)
12.	C. Radhakrishna Reddy & Ors Vs. State of Andhra Pradesh & Ors [1989] INSC 342 (10 November 1989)
13.	Dr. Ms. O.Z. Hussain Vs. Union of India & Ors [1989] INSC 343 (15 November 1989)
14.	Gaurav Jain Vs. Union of India & Ors [1989] INSC 344 (15 November 1989)
15.	State of Bihar & Ors Vs. Dr. Sanjay Kumar Sinha & Ors [1989] INSC 345 (15 November 1989)
16.	Mrs. Dhanalakshmi Vs. R. Prasanna Kumar & Ors [1989] INSC 346 (15 November 1989)
17.	Kailash Chander Sharma Vs. State of Haryana & Ors [1989] INSC 347 (16 November 1989)
18.	Sankar Mukherjee & Ors Vs. Union of India & Ors [1989] INSC 348 (16 November 1989)
19.	Sri Dadu Dayal Mahasabha Vs. Sukhdev Arya & ANR [1989] INSC 349 (17 November 1989)
20.	Bhavnagar Municipality Vs. Union of India & ANR [1989] INSC 350 (17 November 1989)
21.	Ajmer Singh & Ors Vs. State of Haryana & Ors [1989] INSC 351 (17 November 1989)
22.	Shridhar Son of Ram Dular Vs. Nagar Palika, Jaunpur & Ors [1989] INSC 352 (17 November 1989)
23.	Achal Reddi Vs. Ramakrishna Reddiar & Ors [1989] INSC 353 (17 November 1989)
24.	State of M.P. Vs. Ganekar Motghare [1989] INSC 354 (21 November 1989)
25.	Sukhdarshan Singh Vs. State of Rajasthan [1989] INSC 355 (21 November 1989)
26.	State of Uttar Pradesh & Ors Vs. Arun Govil [1989] INSC 356 (21 November 1989)
27.	Swadeshi Polytex Ltd. Vs. Collector of Central Excise [1989] INSC 357 (23 November 1989)
28.	Francis John Vs. Director of Education & Ors [1989] INSC 358 (23 November 1989)
29.	Ramzan Vs. Smt. Hussaini [1989] INSC 359 (24 November 1989)
30.	Bihar State Electricity Board, Patna & Ors Vs. Green Rubber Industries & Ors [1989] INSC 360 (24 November 1989)
31.	Paras Nath & ANR Mamman Singh & Ors Vs. Union of India & Ors [1989] INSC 361 (28 November 1989)
32.	Smt. Sreelatha Bhupal Vs. Govt. of Andhra Pradesh [1989] INSC 362 (28 November 1989)
33.	Shiv Chander Kapoor Vs. Amar Bose [1989] INSC 363 (28 November 1989)
34.	Madanlal Manoharlal & Ors Vs. State of Haryana & ANR [1989] INSC 364 (28 November 1989)
35.	Jagrit Mazdoor Union & Ors Vs. Mahanagar Telephone Nigam Ltd. & ANR [1989] INSC 365 (29 November 1989)
36.	Dandasi Sahu Vs. State of Orissa [1989] INSC 366 (30 November 1989)
37.	Union of India & Ors Vs. Filip Tiago De Gama of Vedem Vasco De Gama [1989] INSC 367 (30 November 1989)