1. |
Sunil Fulchand Shah Vs. Union of India & Ors [1989] INSC 153 (1 May 1989)
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2. |
Baldev Raj Sharma Vs. Bar Council of India & Ors [1989] INSC 154 (1 May 1989)
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3. |
Meenakshi Malik Vs. University of Delhi & Ors [1989] INSC 155 (1 May 1989)
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4. |
Assam Rifles Multi-Purpose Co-Operative Society Ltd. & ANR Vs. Union of India & ANR [1989] INSC 156 (1 May 1989)
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5. |
Hari Dutt Bhardwaj Vs. Haryana State Agriculture Marketing Board, Punchkula & ANR [1989] INSC 157 (1 May 1989)
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6. |
Commissioner of Income-Tax, Lucknow Vs. Bazpur Co-Operative Sugar Factory Ltd. [1989] INSC 158 (1 May 1989)
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7. |
Smt. Annapoorani Ammal Vs. G. Thangapalam [1989] INSC 159 (1 May 1989)
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8. |
Mahesh Travels & Tours & ANR Vs. Commissioner of Police & Ors [1989] INSC 160 (1 May 1989)
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9. |
K. Saraswathy Alias K. Kalpana Vs. P.S.S. Somasundaram Chettiar [1989] INSC 161 (1 May 1989)
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10. |
Assistant Collector of Central Excise & Ors Vs. Madras Rubber Factory Ltd. [1989] INSC 162 (1 May 1989)
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11. |
Union of India & Ors Vs. Playworld Electronics Pvt. Ltd. & ANR [1989] INSC 163 (2 May 1989)
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12. |
Kesho Ram & Co. & Ors Vs. Union of India & Ors [1989] INSC 164 (2 May 1989)
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13. |
Gujarat Travancore Agency, Cochin Vs. Commissioner of Income-Tax,Kerala, Ernakulam [1989] INSC 165 (2 May 1989)
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14. |
Electronics Corporation of India Ltd. Vs. Commissioner of Income Tax & ANR [1989] INSC 166 (2 May 1989)
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15. |
Controller of Estate Duty, Gujarat I, Ahmadabad. Vs. M.A. Merchant [1989] INSC 167 (2 May 1989)
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16. |
Lakhanpal National Ltd. Vs. M.R.T.P. Commission & ANR [1989] INSC 168 (2 May 1989)
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17. |
Kamala Devi Budhia & Ors Vs. Ram Prabha Ganguli & Ors [1989] INSC 169 (2 May 1989)
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18. |
Federation of Hotel & Restaurant Association of India, Vs. Union of India & Ors [1989] INSC 170 (2 May 1989)
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19. |
Express Hotels Private Limited Vs. State of Gujarat & ANR [1989] INSC 171 (2 May 1989)
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20. |
Elel Hotels And Investments Limited& ANR Vs. Union of India [1989] INSC 172 (2 May 1989)
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21. |
Union of India & Ors Vs. Hind Lamp Ltd. [1989] INSC 173 (2 May 1989)
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22. |
Union of India & Ors Vs. Purolator India Ltd. [1989] INSC 174 (2 May 1989)
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23. |
Narendra Kumar Maheshwari Vs. Union of India & Ors [1989] INSC 175 (3 May 1989)
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24. |
Asif Hameed & Ors Vs. State of Jammu & Kashmir & Ors [1989] INSC 176 (3 May 1989)
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25. |
Maharana Mills Pvt. Ltd. Vs. Income Tax Tribunal, Ahmadabad & Ors [1989] INSC 177 (3 May 1989)
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26. |
Raipur Development Authority Vs. Chokhamal Contractors [1989] INSC 178 (4 May 1989)
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27. |
Union Carbide Corporation Vs. Union of India [1989] INSC 179 (4 May 1989)
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28. |
Takhatry Shivadattray Mankad Vs. State of Gujarat [1989] INSC 180 (5 May 1989)
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29. |
Gujarat Steel Tubes Ltd. Vs. State of Kerala & Ors [1989] INSC 181 (5 May 1989)
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30. |
N. Abdul Basheer & Ors Vs. K.K. Karunakaran & Ors [1989] INSC 182 (5 May 1989)
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31. |
Rama Dhondu Borade Vs. V.K. Saraf, Commissioner of Police & Ors [1989] INSC 183 (5 May 1989)
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32. |
Rashidmiya @ Chhava Ahmedmiya Shaik Vs. Police Commissioner, Ahmedabad & ANR [1989] INSC 184 (5 May 1989)
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33. |
Buxa Dooars Tea Company Ltd. Vs. State of West Bengal & Ors [1989] INSC 185 (12 May 1989)
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34. |
I.J. Rao, Assistant Collector of Customs & Ors Vs. Bibhuti Bhushan Bagh & ANR [1989] INSC 186 (12 May 1989)
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35. |
Jawaharlal Nehru University Vs. Dr. K.S. Jawatkar & Ors [1989] INSC 187 (12 May 1989)
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36. |
Vij Resins Pvt. Ltd. & ANR Vs. State of Jammu & Kashmir & Ors [1989] INSC 188 (12 May 1989)
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37. |
A.S. Mittal & Ors Vs. State of U.P. & Ors [1989] INSC 189 (12 May 1989)
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38. |
Kalyani Sundaram Vs. Assistant Controller of Estateduty Madras & ANR [1989] INSC 190 (12 May 1989)
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39. |
State of Andhra Pradesh & Ors Vs. V. Sadanandam & Ors [1989] INSC 191 (16 May 1989)
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40. |
Union of India & ANR Vs. Raghubir Singh [1989] INSC 192 (16 May 1989)
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41. |
Raj Steel & Ors Vs. State of A.P. & ANR [1989] INSC 193 (16 May 1989)
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42. |
Bharat Surfactants (Pvt) Ltd & ANR Vs. Union of India & ANR [1989] INSC 194 (17 May 1989)
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43. |
M. Jhangir Bhatusha Vs. Union of India & Ors [1989] INSC 195 (17 May 1989)
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