MARCH    1989
1.	Jaishri Engineering Co. (P) Ltd. Vs. Collector of Central Excise, Bombay [1989] INSC 73 (2 March 1989)
2.	Suresh Kumar Vs. Town Improvement Trust, Bhopal [1989] INSC 74 (3 March 1989)
3.	Abdul Razak Abdul Wahab Sheikh Vs. S.N. Sinha, Commissioner of Police, Ahmedabad & ANR [1989] INSC 75 (3 March 1989)
4.	Food Corporation of India Vs. Joginderpal Mohinderpal [1989] INSC 76 (3 March 1989)
5.	Municipal Corporation of Greater Bombay & Ors Vs. Thukral Anjali Deokumar & Ors [1989] INSC 77 (7 March 1989)
6.	State of Maharashtra Vs. Jagannath Achyut Karandikar [1989] INSC 78 (8 March 1989)
7.	Surinder Kumar Vs. Union Territory, Chandigarh [1989] INSC 79 (8 March 1989)
8.	Halli Gowda & Ors Vs. Managing Director, K.S.R.T.C. & ANR [1989] INSC 80 (8 March 1989)
9.	Carona Shoe Co. Ltd. & ANR Vs. K.C. Bhaskaran Nair [1989] INSC 81 (9 March 1989)
10.	State of Maharashtra & ANR Vs. Salem Hasan Khan [1989] INSC 82 (9 March 1989)
11.	Mewa Ram Kanojia Vs. All India Institute of Medical Sciences & Ors [1989] INSC 83 (9 March 1989)
12.	Rubber House Vs. Excellsior Needle Industries Pvt. Ltd. [1989] INSC 84 (10 March 1989)
13.	A.B.C. Laminart Pvt. Ltd. & ANR Vs. A.P. Agencies, Salem [1989] INSC 85 (13 March 1989)
14.	Munshi Singh & Ors Vs. Smt. Sohan Bai [1989] INSC 86 (13 March 1989)
15.	State of Andhra Pradesh & Ors Vs. G. Sreenivasa Rao & Ors [1989] INSC 87 (13 March 1989)
16.	Union of India Vs. Parma Nand [1989] INSC 88 (14 March 1989)
17.	Union of India & Ors Vs. N.S. Sekhawat & Ors [1989] INSC 89 (14 March 1989)
18.	Ayurveda Pharmacy & ANR Vs. State of Tamil Nadu [1989] INSC 90 (15 March 1989)
19.	Mrs. Arundhati Balkrishna Vs. Commissioner of Income Tax [1989] INSC 91 (15 March 1989)
20.	Chhagan Bagwan Kahar Vs. N.L. Kalna & Ors [1989] INSC 92 (16 March 1989)
21.	Dharamdas Shamlal Agarwal Vs. Police Commissioner & ANR [1989] INSC 93 (16 March 1989)
22.	All India Democratic Women's Association Andjanwadi Samiti Vs. Union of India & Ors [1989] INSC 94 (17 March 1989)
23.	Supreme Court Legal Aid Committee Vs. Union of India & Ors [1989] INSC 95 (17 March 1989)
24.	Commissioner of Wealth Tax Bombay& ANR Vs. Mrs. Kasturbai Walchand & Ors [1989] INSC 96 (28 March 1989)
25.	Kothandran Spg. Mills Pvt. Ltd. & ANR Vs. Union of India & Ors [1989] INSC 97 (28 March 1989)
26.	Jayantbhai Manubhai Patel & Ors Vs. Arun Subodhbhai Mehta & Ors [1989] INSC 98 (28 March 1989)
27.	Paluru Ramkrishnaiah & Ors Vs. Union of India & ANR [1989] INSC 99 (28 March 1989)
28.	Shubhlaxmi Mills Limited Vs. Additional Commissioner of Income-Tax, Gujarat [1989] INSC 100 (28 March 1989)
29.	Shakuntalabai & ANR Vs. L.V. Kulkarni & ANR [1989] INSC 101 (28 March 1989)
30.	Roop Chand Vs. Gopi Chand Thalia [1989] INSC 102 (29 March 1989)
31.	Commissioner of Income Tax, Bombay Vs. Rasiklal Maneklal & Ors [1989] INSC 103 (29 March 1989)
32.	Ram Prasad Yadav & Ors Vs. Chairman, Bombay Port Trust & Ors [1989] INSC 104 (29 March 1989)
33.	Bansidhar & Ors Vs. State of Rajasthan & Ors [1989] INSC 105 (29 March 1989)
34.	Smt. Lata Kamat Vs. Vilas [1989] INSC 106 (29 March 1989)
35.	Lachhman Dass Vs. Ram Lal & ANR [1989] INSC 107 (30 March 1989)
36.	Smt. Chandrakantaben Vs. Vadilal Bapalal Modi & Ors [1989] INSC 108 (30 March 1989)
37.	S. Rangarajan Etc Vs. P. Jagjivan Ram [1989] INSC 109 (30 March 1989)
38.	Vatan Mal Vs. Kailash Nath [1989] INSC 110 (30 March 1989)
39.	Jammu & Kashmir State Forest Corporation Vs. Abdul Karim Wani [1989] INSC 111 (31 March 1989)
40.	Lt. Colonel K.D. Gupta Vs. Union of India & Ors [1989] INSC 112 (31 March 1989)
41.	Gujarat Electricity Board & Anr Vs. Atmaram Sungomal Poshani [1989] INSC 113 (31 March 1989)
42.	Builders Association of India & Ors Vs. Union of India & Ors [1989] INSC 114 (31 March 1989)
43.	Alembic Chemical Works Co. Ltd. Vs. Commissioner of Income Tax, Gujarat [1989] INSC 115 (31 March 1989)
44.	Collector of Central Excise, Hyderabad Vs. Jayant Oil Mills Pvt. Ltd. [1989] INSC 116 (31 March 1989)
45.	Kali Prasad Agarwalla & Ors Vs. Bharat Coking Coal Limited & Ors [1989] INSC 117 (31 March 1989)
46.	Gouranga Chakraborty Vs. State of Tripura & ANR [1989] INSC 118 (31 March 1989)
47.	Jackson Co-Operative Credit Society Limited Vs. Co-Operative Banks & Societies Employees Federation & Ors [1989] INSC 119 (31 March 1989)