JULY    1989
1.	Shivaji Dayanu Patil Vs. State of Maharashtra [1989] INSC 197 (12 July 1989)
2.	Union of India & Ors Vs. H.N. Kirtania [1989] INSC 198 (12 July 1989)
3.	Smt. Pujari Bai Vs. Madan Gopal [1989] INSC 199 (12 July 1989)
4.	Sundarjas Kanyalal Bhatija & Ors Vs. Collector, Thane, Maharashtra & Ors [1989] INSC 200 (13 July 1989)
5.	Gurdial Batra Vs. Raj Kumar Jain [1989] INSC 201 (18 July 1989)
6.	Union of India & Ors Vs. North Telumer Colliery & Ors [1989] INSC 202 (19 July 1989)
7.	Ratan Lal Adukia & ANR Vs. Union of India [1989] INSC 203 (19 July 1989)
8.	Pyare Lal Sharma Vs. Managing Director, Jammu & Kashmir Industries Ltd. & Ors [1989] INSC 204 (19 July 1989)
9.	Government of India Vs. Citedal Fine Pharmaceuticals Madras &Ors Etc [1989] INSC 205 (20 July 1989)
10.	Shreeram Finance Corporation Vs. Yasin Khan & Ors [1989] INSC 206 (21 July 1989)
11.	Kotaian & ANR Vs. Property Association of Baptist Churches(Pvt.) Ltd. [1989] INSC 207 (21 July 1989)
12.	Supreme Court Employees Welfareassociation Vs. Union of India & ANR [1989] INSC 208 (24 July 1989)
13.	State of Madhya Pradesh Vs. Narayan Singh & Ors [1989] INSC 209 (25 July 1989)
14.	Smt. Kasturi Vs. Gaon Sabha [1989] INSC 210 (27 July 1989)
15.	Jahangirkhan Fazalkhan Pathan Vs. Police Commissioner, Ahmadabad & ANR [1989] INSC 211 (27 July 1989)
16.	Abdul Razak Nannekhan Pathan Vs. Police Commissioner, Ahmadabad & ANR [1989] INSC 212 (27 July 1989)
17.	Ramesh Chand Vs. Prescribed Authority & ANR [1989] INSC 213 (27 July 1989)
18.	Reet Mohinder Singh Sekhon Vs. Mohinder Parkash & Ors [1989] INSC 214 (31 July 1989)
19.	Mahabir Kishore & Ors Vs. State of Madhya Pradesh [1989] INSC 215 (31 July 1989)