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JANUARY 1989
1.
Rup Diamonds & Ors Vs. Union of India & Ors [1989] INSC 1 (2 January 1989)
2.
Union of India & Ors Vs. Suksha International and Nutan Gems & ANR [1989] INSC 2 (2 January 1989)
3.
Kiran Bedi & Ors Vs. Committee of Inquiry & ANR [1989] INSC 3 (4 January 1989)
4.
Kishen Pattnayak & ANR Vs. State of Orissa & ANR [1989] INSC 4 (9 January 1989)
5.
Pal Singh Vs. Sunder Singh & Ors [1989] INSC 5 (10 January 1989)
6.
State of Uttar Pradesh & Ors Vs. Radhey Shyam Nigam & Ors [1989] INSC 6 (11 January 1989)
7.
Haribans Misra & Ors Vs. Railway Board & Ors [1989] INSC 7 (11 January 1989)
8.
P.M. Paul Vs. Union of India [1989] INSC 8 (16 January 1989)
9.
K.B. Daddarajjiappa & Ors Vs. State of Karnataka & Ors [1989] INSC 9 (16 January 1989)
10.
Siddeshwari Cotton Mills (P) Ltd. Vs. Union of India & ANR [1989] INSC 10 (17 January 1989)
11.
Mafatlal Fine Spinning & Mfg. Co. Ltd. Vs. Collector of Central Excise, Bombay [1989] INSC 11 (17 January 1989)
12.
State of U.P. & Ors Vs. Maharaja Dharmander Prasad Singh [1989] INSC 12 (17 January 1989)
13.
Bihar State Electricity Board & ANR Vs. Dhanawat Rice and Oil Mills [1989] INSC 13 (17 January 1989)
14.
Commissioner of Wealth-Tax Vs. Smt. Hashmatunnisa Begum [1989] INSC 14 (17 January 1989)
15.
Dineshchandra Jamnadas Gandhi Vs. State of Gujarat & ANR [1989] INSC 15 (17 January 1989)
16.
Lalji & Ors Vs. State of U.P [1989] INSC 16 (17 January 1989)
17.
Prithi Chand Vs. State of Himachal Pradesh [1989] INSC 17 (17 January 1989)
18.
Sharad Kumar Tyagi Vs. State of Uttar Pradesh & Ors [1989] INSC 18 (18 January 1989)
19.
District Collector Chittoor & Ors Vs. Chittoor District Groundnut Traders Association & Ors [1989] INSC 19 (18 January 1989)
20.
Mugaji Laxman Padule Vs. Trimbak Wasudeo Kulkarni & Ors [1989] INSC 20 (18 January 1989)
21.
Ashok Chand Singhvi Vs. University of Jodhpur & Ors [1989] INSC 21 (18 January 1989)
22.
P.L. Shah Vs. Union of India & ANR [1989] INSC 22 (18 January 1989)
23.
Auto Tractors Limited, Pratapgarh Vs. Collector of Customs (Appeal), Bombay [1989] INSC 23 (19 January 1989)
24.
Janta Machine Tools Vs. State of U.P. & Ors [1989] INSC 24 (19 January 1989)
25.
Gujarat Water Supply & Sewerage Board Vs. Unique Erectors (Gujarat) (P) Ltd. & ANR [1989] INSC 25 (24 January 1989)
26.
State of Tamil Nadu Vs. Anandam Viswanathan [1989] INSC 26 (24 January 1989)
27.
Vishwanath Sood Vs. Union of India & ANR [1989] INSC 27 (24 January 1989)
28.
Kundan Mal Vs. Gurudutta [1989] INSC 28 (25 January 1989)
29.
Ujagar Prints Vs. Union of India & Ors [1989] INSC 29 (27 January 1989)
30.
R.B. Shreeram Durga Prasad & Fatehch and nursing Das Vs. Settlement Commission & ANR [1989] INSC 30 (27 January 1989)
31.
Bhor Industries Ltd., Bombay Vs. Collector of Central Excise, Bombay [1989] INSC 31 (31 January 1989)
32.
Mohan Meakins Breweries Ltd. Daliganj Lucknow Vs. Controller of Weights and Measures, U.P. Lucknow & Ors [1989] INSC 32 (31 January 1989)
33.
N.P. Verma & Ors Vs. Union of India & Ors [1989] INSC 33 (31 January 1989)
34.
State of Uttar Pradesh & Ors Vs. Surinder Pal Singh [1989] INSC 34 (31 January 1989)
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