FEBRUARY    1989
1.	State of Tamil Nadu Vs. Shakti Estates & ANR [1989] INSC 35 (1 February 1989)
2.	Abdulla Kabir Vs. Md. Nasiruddin [1989] INSC 36 (1 February 1989)
3.	Rashik Lal & Ors Vs. Shah Gokuldas & ANR [1989] INSC 37 (2 February 1989)
4.	Commissioner of Sales-Tax, U.P., Lucknow Vs. Super Cotton Bowl Refilling Works & ANR [1989] INSC 38 (2 February 1989)
5.	Shah Phoolchand Lalchand Vs. Parvathi Bai [1989] INSC 39 (2 February 1989)
6.	Rajatha Enterprises Vs. S.K. Sharma & Ors [1989] INSC 40 (3 February 1989)
7.	State of Tamil Nadu Vs. Mahi Traders & Ors [1989] INSC 41 (3 February 1989)
8.	Testeels Ltd. Vs. Union of India [1989] INSC 42 (6 February 1989)
9.	I.T.C. Limited Vs. George Joseph Fernandes & ANR [1989] INSC 43 (6 February 1989)
10.	Smt. Triveniben & Ors Vs. State of Gujarat & Ors [1989] INSC 44 (7 February 1989)
11.	Commissioner of Income-Tax, New Delhi (Now Rajasthan) Vs. East West Import & Export (P) Ltd. [1989] INSC 45 (8 February 1989)
12.	Stree Atyachar Virodhi Parishad Vs. Dilip Nathumal Chordia & ANR [1989] INSC 46 (8 February 1989)
13.	Ghanshyam Das Gupta Vs. Devi Lal & Ors [1989] INSC 47 (8 February 1989)
14.	K. Srinivasa Rao Vs. K.M. Narasimhaiah Gopal Krishna [1989] INSC 48 (9 February 1989)
15.	Income Tax Officer, Azamgarh & ANR Vs. Mewalal Dwarka Prasad [1989] INSC 49 (10 February 1989)
16.	A.R. Krishnamurthy & ANR Vs. C.I.T. Madras [1989] INSC 50 (10 February 1989)
17.	Commissioner of Income Tax, Lucknow Vs. U.P. Cooperative Federation Ltd. [1989] INSC 51 (10 February 1989)
18.	Punjab National Bank Vs. P.K. Mittal [1989] INSC 52 (13 February 1989)
19.	Union Carbide Corporation Vs. Union of India & Ors, [1989] INSC 53 (14 February 1989)
20.	Collector of Central Excise, Hyderabad. Vs. Chemphar Drugs & Liniments, Hyderabad [1989] INSC 54 (14 February 1989)
21.	Deepak Sibal & Ors Vs. Punjab University & ANR [1989] INSC 55 (14 February 1989)
22.	Sudarsan Trading Co. Vs. Govt. of Kerala & ANR [1989] INSC 56 (14 February 1989)
23.	Prabha Manufacturing Industrialco-Operative Society Vs. Banwari Lal [1989] INSC 57 (14 February 1989)
24.	Commissioner of Income Tax, Culcutta Vs. Karam Chand Thapar & Bros. (P) Ltd. [1989] INSC 58 (14 February 1989)
25.	Mithilesh Kumari & ANR Vs. Prem Behari Khare [1989] INSC 59 (14 February 1989)
26.	India Carat Pvt. Ltd. Vs. State of Karnataka & ANR [1989] INSC 60 (15 February 1989)
27.	Prof. C.D Tase Vs. University of Bombay & Ors [1989] INSC 61 (16 February 1989)
28.	Haridev Misra Vs. Jamunadas Agarwal & Ors [1989] INSC 62 (17 February 1989)
29.	Bareilly Development Authority & ANR Vs. Ajai Pal Singh & Ors [1989] INSC 63 (17 February 1989)
30.	Gopal Saran Vs. Satyanarayana [1989] INSC 64 (20 February 1989)
31.	Smt. Rajendra Kumari & ANR Vs. Smt. Shanta Trivedi & Ors [1989] INSC 65 (20 February 1989)
32.	Sailen Krishna Majumdar Vs. Malik Labhu Masih [1989] INSC 66 (21 February 1989)
33.	State of Bihar & Ors Vs. Harihar Prasad Debuka [1989] INSC 67 (21 February 1989)
34.	D.P. Sharma & Ors Vs. Union of India & ANR [1989] INSC 68 (21 February 1989)
35.	Subhash Chand Jain Vs. 1st Additional District & Sessions Judges Aharanpur & Ors [1989] INSC 69 (24 February 1989)
36.	Collector of Central Excise, Madras Vs. Standard Motor Products, [1989] INSC 70 (24 February 1989)
37.	Tadur Bala Goud Vs. M. Narayan Reddy & Ors [1989] INSC 71 (27 February 1989)
38.	Adhunik Grah Nirman Sahakari Samiti Ltd. Vs. State of Rajasthan & ANR [1989] INSC 72 (28 February 1989)