DECEMBER    1989
1.	Dunlop India Ltd. Vs. Union of India & Ors [1989] INSC 368 (1 December 1989)
2.	Kalyan Singh Vs. Smt. Chhoti & Ors [1989] INSC 369 (1 December 1989)
3.	Municipal Board, Bareilly Vs. Bharat Oil Company & Ors [1989] INSC 370 (4 December 1989)
4.	Bihar State Madarasa Education Board Vs. Managing Committee of Madarasa Hanfiaarabic College Jamalia [1989] INSC 371 (5 December 1989)
5.	P. Mahendran Vs. State of Karnataka [1989] INSC 372 (5 December 1989)
6.	State of Madhya Pradesh & Ors Vs. Orient Paper Mills Ltd. [1989] INSC 373 (7 December 1989)
7.	Collector of Central Excise, Chandigarh Vs. Decent Dyeing Co [1989] INSC 374 (7 December 1989)
8.	Sri Doki China Guruvulu Son & Co. & ANR Vs. Govt. of Andhra Pradesh & ANR [1989] INSC 375 (7 December 1989)
9.	Ess Dee Carpet Enterprises Vs. Union of India & Ors [1989] INSC 376 (7 December 1989)
10.	Raojibhai Jivabhai Patel & Ors Vs. State of Gujarat & Ors [1989] INSC 377 (7 December 1989)
11.	Duli Chand Vs. Jagmender Dass [1989] INSC 378 (8 December 1989)
12.	Kayastha Pathshala, Allahabad Andanr. Vs. Rajendra Prasad & ANR [1989] INSC 379 (8 December 1989)
13.	Corporation of The City of Bangalore Vs. Kesoram Industries And Cotton Mills Ltd. [1989] INSC 380 (8 December 1989)
14.	Gajanan Jaikishan Joshi Vs. Prabhakar Mohanlal Kalwar [1989] INSC 381 (13 December 1989)
15.	V.K. Rama Rao & Ors Vs. National Bank For Agriculture And Rural Development [1989] INSC 382 (14 December 1989)
16.	State of Haryana Vs. Prem Chand & Ors [1989] INSC 383 (14 December 1989)
17.	Nalini Bhano Vs. Commissioner of Police, Delhi Police Head-Quarters & Ors [1989] INSC 384 (14 December 1989)
18.	Anand Prakash Vs. State of U.P. & Ors [1989] INSC 385 (14 December 1989)
19.	Mohd. Zainulabudeen Vs. Sayed Ahmed Mohindeen & Ors [1989] INSC 386 (15 December 1989)
20.	Bhagwati Prasad & Ors Vs. Delhi State Mineral Development Corporation [1989] INSC 387 (15 December 1989)
21.	World Wide Agencies Pvt. Ltd. & ANR Vs. Mrs. Margarat T. Desor & Ors [1989] INSC 388 (19 December 1989)
22.	Subhash Chandra Vs. Mohammad Sharit & Ors [1989] INSC 389 (19 December 1989)
23.	Trideshwar Dayal & ANR Vs. Maheshwar Dayal & Ors [1989] INSC 390 (19 December 1989)
24.	Noorali Babul Thanewala Vs. K.M.M. Shetty & Ors [1989] INSC 391 (20 December 1989)
25.	Frick India Ltd. Vs. Union of India & Ors [1989] INSC 392 (21 December 1989)
26.	Vimla Bai Vs. Hiralal Gupta & Ors [1989] INSC 393 (22 December 1989)
27.	Video Electronics Pvt. Ltd. & ANR Vs. State of Punjab & ANR [1989] INSC 394 (22 December 1989)
28.	Charan Lal Sahu Vs. Union of India & Ors [1989] INSC 395 (22 December 1989)
29.	Laxmi Narayan Nayak Vs. Ramratan Chaturvedi & Ors [1989] INSC 396 (22 December 1989)