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AUGUST 1989
1.
Harbans Lal & Ors Vs. State of Himachal Pradesh & Ors [1989] NSC 216 (1 August 1989)
2.
Jagdish Parsad Sinha & Ors Vs. Bhagwat Prasad & Ors [1989] NSC 217 (1 August 1989)
3.
Prakash Roadlines (Pvt.) Ltd. Vs. Union of India & ANR [1989] NSC 218 (1 August 1989)
4.
Jitendra Nath Biswas Vs. Empire of India & Ceylone Tea Co. & ANR [1989] NSC 219 (1 August 1989)
5.
Shantilal Rampuria & Ors Vs. Vega Trading Corporation & Ors [1989] NSC 220 (1 August 1989)
6.
Capt. B.V.D Souza Vs. Antonio Fausto Fernandes [1989] NSC 221 (1 August 1989)
7.
Dattatrya Shankarbhat Ambalgi & Ors Vs. State of Maharashtra & Ors [1989] NSC 222 (1 August 1989)
8.
State of Rajasthan & ANR Vs. Shantilal [1989] NSC 223 (2 August 1989)
9.
Ramlal Khurana Vs. State of Punjab & Ors [1989] NSC 224 (3 August 1989)
10.
Smt. Mainia Vs. Deputy Director of Consolidation & Ors [1989] NSC 225 (4 August 1989)
11.
Cardamom Planters Association Bodinayakanur Vs. Deputy Commissioner of Sales Tax (Law) Board of Revenue (Tax [1989] NSC 226 (7 August 1989)
12.
Maganlal Vs. Jaiswal Industries Neemach & Ors [1989] NSC 227 (7 August 1989)
13.
Dwarka Nath Sharma Vs. Union of India & Ors [1989] NSC 228 (8 August 1989)
14.
Atul Mathur Vs. Atul Kalra & ANR [1989] NSC 229 (8 August 1989)
15.
Mehta Ravindrarai Ajitrai Vs. State of Gujarat [1989] NSC 230 (8 August 1989)
16.
Lakhanpal National Ltd. Vs. M.R.T.P. Commission & ANR [1989] INSC 168 (2 august 1989)
17.
Bajaj Auto Limited Vs. Behari Lal Kohli [1989] NSC 232 (8 August 1989)
18.
Madhu Mehta Vs. Union of India [1989] NSC 233 (9 August 1989)
19.
Janak Lal Vs. State of Maharashtra & Ors [1989] NSC 234 (10 August 1989)
20.
State of Orissa Vs. Niranjan Swain [1989] NSC 235 (10 August 1989)
21.
Ossein And Gelatine Manufacturers' Association of India Vs. Modi Alkalies And Chemicals Ltd. & ANR [1989] NSC 236 (10 August 1989)
22.
Kashiram Yadav & ANR Vs. Oriental Fire & Gen. Insurance Co. & Ors [1989] NSC 237 (10 August 1989)
23.
Baidyanath Mahapatra Vs. State of Orissa & ANR [1989] NSC 238 (10 August 1989)
24.
Senior Supdt. of Post Office & Ors Vs. Izhar Hussain [1989] NSC 239 (10 August 1989)
25.
Collector of Central Excise, Baroda Vs. Ambalal Sarabhai Enterprises [1989] NSC 240 (10 August 1989)
26.
State of U.P. Through C.B.I. S.P.E. Lucknow Vs. R.K. Srivastava & ANR [1989] NSC 241 (11 August 1989)
27.
All India Bank Officers' Confederation& Ors Vs. Union of India & Ors [1989] NSC 242 (14 August 1989)
28.
Tata Oil Mills Co. Ltd. Vs. Collector of Central Excise [1989] NSC 243 (14 August 1989)
29.
Municipal Corporation of The City of Baroda Vs. Babubhai Himatlal [1989] NSC 244 (16 August 1989)
30.
Padmini Products Vs. Collector of Central Excise, Bangalore [1989] NSC 245 (18 August 1989)
31.
Sham Sundar & Ors Vs. State of Haryana [1989] NSC 246 (21 August 1989)
32.
Prathama Bank Vs. Vijay Kumar Goel & ANR [1989] NSC 247 (22 August 1989)
33.
Smt. Lata Devi Vs. Haru Rajwar [1989] NSC 248 (22 August 1989)
34.
N. Meera Rani Vs. Government of Tamil Nadu & ANR [1989] NSC 249 (22 August 1989)
35.
Star Paper Mills Ltd. Vs. Collector of Central Excise, Meerut [1989] NSC 250 (22 August 1989)
36.
Hindustan Polymers Vs. Collector of Central Excise [1989] NSC 251 (23 August 1989)
37.
U.S. Sasidharan Vs. K. Karunakaran & ANR [1989] NSC 252 (23 August 1989)
38.
T.A. Abdul Rahman Vs. State of Kerala & Ors [1989] NSC 253 (23 August 1989)
39.
Pt. Parmanand Katara Vs. Union of India & Ors [1989] NSC 254 (28 August 1989)
40.
Durand Didier Vs. Chief Secretary, Union Territory of Goa [1989] NSC 255 (29 August 1989)
41.
Collector of Central Exise, Culcutta-Ii Vs. Eastend Paper Industries Ltd. & ANR [1989] NSC 256 (29 August 1989)
42.
Smt. Bhagwanti & ANR Vs. Union of India [1989] NSC 257 (29 August 1989)
43.
Sodan Singh Vs. New Delhi Municipal Committee & ANR [1989] NSC 258 (30 August 1989)
44.
T.R. Kapoor & Ors Vs. State of Haryana & Ors [1989] NSC 259 (31 August 1989)
45.
Karnal Leather Karamchari Sanghatan Vs. Liberty Footwear Company & Ors [1989] NSC 260 (31 August 1989)
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