1. |
Provash Chandra Dalui & ANR Vs. Biswanath Banerjee & ANR [1989] INSC 120 (3 April 1989)
|
2. |
Aslam Ahmed Zahire Ahmed Shaik Vs. Union of India & Ors [1989] INSC 121 (4 April 1989)
|
3. |
V. Markendeya & Ors Vs. State of Andhra Pradesh [1989] INSC 122 (6 April 1989)
|
4. |
Mohinder Singh Vs. State of Haryana & Ors [1989] INSC 123 (7 April 1989)
|
5. |
Assistant Collector of Central Excise Vs. Ramakrishnan Kulwant Rai [1989] INSC 124 (12 April 1989)
|
6. |
Tinsukhia Electric Supply Co. Ltd. Vs. State of Assam & Ors [1989] INSC 125 (13 April 1989)
|
7. |
Maharashtra State Electricity Board Vs. Thana Electric Supply Co. & Ors [1989] INSC 126 (13 April 1989)
|
8. |
Allauddin Mian & Ors Sharif Mian & ANR Vs. State of Bihar [1989] INSC 127 (13 April 1989)
|
9. |
Vellore Electric Corporation Ltd. & ANR Vs. State of Tamil Nadu & Ors [1989] INSC 128 (13 April 1989)
|
10. |
State of Jammu & Kashmir & Ors Vs. Mahmood Ahmed & Ors [1989] INSC 129 (13 April 1989)
|
11. |
Marathwada University Vs. Seshrao Balwant Rao Chavan [1989] INSC 130 (13 April 1989)
|
12. |
Smt. Prem Devi & ANR Vs. Delhi Administration & Ors [1989] INSC 131 (17 April 1989)
|
13. |
Dibyasingh Malana Vs. State of Orissa & Ors [1989] INSC 132 (19 April 1989)
|
14. |
Brij Lal Vs. Prem Chand & ANR [1989] INSC 133 (20 April 1989)
|
15. |
Anandi Mukta Sadguru Shree Mukta Jeevandasswami Suvarna Jay Vs. V.R. Rudani & Ors [1989] INSC 134 (21 April 1989)
|
16. |
State of Gujarat & ANR Vs. Kamlaben Jivabhai & Ors [1989] INSC 135 (21 April 1989)
|
17. |
Ramesh Birch & Ors Vs. Union of India & Ors [1989] INSC 136 (21 April 1989)
|
18. |
State of Maharashtra Vs. Mino0 Noazer Kavarana & Ors [1989] INSC 137 (24 April 1989)
|
19. |
India Cements Ltd. Vs. Collector of Central Excise [1989] INSC 138 (25 April 1989)
|
20. |
Commissioner of Income Tax, Calcutta Vs. Prahaladrai Agarwala [1989] INSC 139 (26 April 1989)
|
21. |
Claggett Brachi Co.Ltd., London Vs. Commissioner of Income-Tax, A.P [1989] INSC 140 (26 April 1989)
|
22. |
Modern Hotel, Gudur Represented Bym.N. Narayanan Vs. K. Radhakrishnaiah & Ors [1989] INSC 141 (26 April 1989)
|
23. |
Broach Distt. Co-Operative Cotton Salesginning & Pressing S Vs. Commissioner of Income Tax, Ahmedabad [1989] INSC 142 (26 April 1989)
|
24. |
Dwarkadas Marfatia & Sons Vs. Board of Trustees of The Port of Bombay [1989] INSC 143 (27 April 1989)
|
25. |
Smt. Mohini Badhwar Vs. Raghunandan Saran Ashok Saran [1989] INSC 144 (27 April 1989)
|
26. |
Smt. Prakash Mehra Vs. K.L. Malhotra [1989] INSC 145 (27 April 1989)
|
27. |
Custodian of Branches of Banco Nationalultramarino. Vs. Nalini Bai Naique [1989] INSC 146 (28 April 1989)
|
28. |
Telco Convoy Drivers Mazdoor Sangh & ANR Vs. State of Bihar & Ors [1989] INSC 147 (28 April 1989)
|
29. |
Vibhuti Glass Works Vs. Commissioner of Income Tax, Lucknow [1989] INSC 148 (28 April 1989)
|
30. |
Snow White Industrial Corporation, Madras Vs. Collector of Central Excise, Madras [1989] INSC 149 (28 April 1989)
|
31. |
Member Board of Revenue, West Bengal Vs. Controller of Stores Eastern Railway Calcutta, [1989] INSC 150 (28 April 1989)
|
32. |
Commissioner of Income Tax, Amritsar Vs. Straw Board Manufacturing Co. Ltd. [1989] INSC 151 (28 April 1989)
|
33. |
H.C. Pandey Vs. G.C. Paul [1989] INSC 152 (28 April 1989)
|