1. |
Chief Engineer and Secretary, Engineering Department Vs. K.S. Brar & ANR [1988] INSC 261 (1 September 1988)
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2. |
Commisoner of Income Tax, Bombay Vs. Ital India Cotton Co. (P) Ltd. [1988] INSC 262 (5 September 1988)
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3. |
P.Ganeshwar Rao & Co Vs. State of Andhra Pradesh & Ors [1988] INSC 263 (5 September 1988)
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4. |
Kusheshwar Dubey Vs. Bharat Coking Coal Ltd. & Ors [1988] INSC 264 (6 September 1988)
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5. |
State of Maharashtra & ANR Vs. Smt. Sushila Mafatlal Shah & Ors [1988] INSC 265 (7 September 1988)
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6. |
K. Krishna Reddy & Ors Vs. Special Dy. Collector, Land Acquisition Karimna [1988] INSC 266 (8 September 1988)
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7. |
U.P.Bhoodan Yagna Samiti,U.P. Vs. Braj Kishore & Ors [1988] INSC 267 (9 September 1988)
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8. |
Calcutta Youth Front & ANR Vs. State of West Bengal & Ors [1988] INSC 268 (12 September 1988)
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9. |
Jiyajeerao Cotton Mills Limited & ANR Vs. Madhya Pradesh Electricity Board & Ors [1988] INSC 269 (12 September 1988)
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10. |
Dr. Baliram Waman Hiray Vs. Justice B. Lentin & Ors [1988] INSC 270 (12 September 1988)
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11. |
Municipal Corporation of Delhi Vs. Gurnam Kaur [1988] INSC 271 (12 September 1988)
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12. |
Ram Narain Gupta Vs. Smt. Rameshwari Gupta [1988] INSC 272 (12 September 1988)
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13. |
Sirsilk Ltd. & ANR Vs. Textiles Committee & Ors [1988] INSC 273 (12 September 1988)
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14. |
State of West Bengal & ANR Vs. Laisalhaque & Ors [1988] INSC 274 (12 September 1988)
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15. |
Bharat Singh & Ors Vs. State of Haryana & Ors [1988] INSC 275 (13 September 1988)
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16. |
Calcutta Port Sharmik Union Vs. Calcutta River Transport Association & Ors [1988] INSC 276 (13 September 1988)
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17. |
State Bank of Bikaner & Jaipur & Ors Vs. Jag Mohan Lal [1988] INSC 277 (13 September 1988)
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18. |
Mahalakshmi Oil Mills Vs. State of Andhra Pradesh & Ors [1988] INSC 278 (14 September 1988)
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19. |
Shiv Kumar Vs. Jawahar Lal Verma & Ors [1988] INSC 279 (14 September 1988)
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20. |
Jagannath Ramchandra Nunekar Vs. Genu Govind Kadam & Ors [1988] INSC 280 (14 September 1988)
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21. |
Narne Tulaman Manufactures Pvt. Ltd. Hyderabad Vs. Collector of Central Excise, Hyderabad [1988] INSC 281 (15 September 1988)
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22. |
Collector of Central Excise, Kanpur Vs. Krishna Carbon Paper Co [1988] INSC 282 (16 September 1988)
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23. |
Jayanti Kumar Sinha Vs. Union of India & Ors [1988] INSC 283 (16 September 1988)
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24. |
Navnit R. Kamani & Ors Vs. R.R. Kamani [1988] INSC 284 (19 September 1988)
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25. |
State of Kerala & Ors Vs. K.G. Madhavan Pillai & Ors [1988] INSC 285 (19 September 1988)
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26. |
A.V.R. & Co. & Ors Vs. Fairfield Cooperative Housing Societyltd. & Ors [1988] INSC 286 (19 September 1988)
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27. |
Bharat General & Textile Industries Ltd. & Ors Vs. State of Maharashtra & Ors [1988] INSC 287 (19 September 1988)
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28. |
Smt. Krishna Rajpal Bhatia & Ors Vs. Miss Leela H. Advani & Ors [1988] INSC 288 (19 September 1988)
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29. |
Hindustan Petroleum Corporation Ltd. & ANR Vs. Shyam Co Operative Housing Society & Ors [1988] INSC 289 (19 September 1988)
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30. |
Dr. M.C. Bindal Vs. R . C . Singh & Ors [1988] INSC 290 (19 September 1988)
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31. |
Sardar Mohan Singh Ahluwalia Vs. Maitrai Park Co. Op. Housing Society Ltd.& ANR [1988] INSC 291 (19 September 1988)
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32. |
Hindustan Thompson Associates Ltd. Vs. Mrs. Maya Inderson Israni & Ors [1988] INSC 292 (19 September 1988)
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33. |
Sube Singh & Ors Vs. State of Haryana & Ors [1988] INSC 293 (21 September 1988)
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34. |
P.M. Ashwathanarayana Setty & Ors Vs. State of Karnataka & Ors [1988] INSC 294 (22 September 1988)
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35. |
Union of India & Ors Vs. Somasundram Viswanath & Ors [1988] INSC 295 (22 September 1988)
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36. |
Subhash Kumar Lata Vs. R.C. Chhiba & ANR [1988] INSC 296 (23 September 1988)
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37. |
Reliance Petrochemicals Ltd. Vs. Proprietors of Indian Express Newspapers, Bombay Pvt. Ltd. & [1988] INSC 297 (23 September 1988)
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38. |
K. Achuta Bhat Vs. Veeramanani Manga Devi [1988] INSC 298 (23 September 1988)
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39. |
Dhirendra Kumar Garg & Ors Vs. Smt. Sugandhi Bai Jain & Ors [1988] INSC 299 (23 September 1988)
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40. |
Madhu Gopal Vs. Vi Additional District Judge & Ors [1988] INSC 300 (26 September 1988)
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41. |
Jugal Kishore Vs. State of Maharashtra & Ors [1988] INSC 301 (26 September 1988)
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42. |
Roop Chand Adlakha & Ors Vs. Delhi Development Authority & Ors [1988] INSC 302 (26 September 1988)
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43. |
Modula India Vs. Kamakshya Singh Deo [1988] INSC 303 (27 September 1988)
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44. |
Ikramuddin Ahmed Borah Vs. Superintendent of Police, Darrang & Ors [1988] INSC 304 (27 September 1988)
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45. |
Ikramuddin Ahmed Borah Vs. Superintendent of Police, Darrang & Ors [1988] INSC 304 (27 September 1988)
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46. |
State of U.P. & Ors Vs. J.P. Chaurasia & Ors [1988] INSC 306 (27 September 1988)
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47. |
Fasih Chaudhary Vs. Director General, Doordarshan & Ors [1988] INSC 307 (28 September 1988)
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48. |
An Advocate Vs. B.B. Haradara & Ors [1988] INSC 308 (29 September 1988)
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49. |
Member-Secretary, Andhra Pradesh State board for Prevention Vs. Andhra Pradesh Rayons Ltd. & Ors [1988] INSC 309 (30 September 1988)
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