OCTOBER    1988
1.	Manmohan Kaur Vs. Surya Kant Bhagwandi [1988] INSC 310 (4 October 1988)
2.	All India Sainik Schools Employees Association Vs. Defence Minister-Cum-Chairman Board of Governors, Sainik [1988] INSC 311 (4 October 1988)
3.	Om Pal. Vs. Anand Swarup [1988] INSC 312 (4 October 1988)
4.	Girja Shankar Tiwari & ANR Vs. Hirday Ranjan Chakraborty & ANR [1988] INSC 313 (5 October 1988)
5.	Firm Sagarmal Vishnu Bhagwan Vs. Gauri Shankar & Ors [1988] INSC 314 (5 October 1988)
6.	Gangaram Vs. N. Shankar Reddy [1988] INSC 315 (6 October 1988)
7.	State of Bihar Vs. Murad Ali Khan & Ors [1988] INSC 316 (10 October 1988)
8.	Vidya Dhar Pande Vs. Vidyut Grih Siksha Samiti & Ors [1988] INSC 317 (10 October 1988)
9.	State of Rajasthan & ANR Vs. Dr. Ashok Kumar Gupta & Ors [1988] INSC 318 (11 October 1988)
10.	Tarsem Lal Gautam & ANR Vs. State Bank of Patiala & Ors [1988] INSC 319 (11 October 1988)
11.	Maharashtra State Cooperative Cottongrowers Marketing Feder Vs. Shripati Pandurang Khade & Ors [1988] INSC 320 (11 October 1988)
12.	United Offset Process Pvt. Ltd. Vs. Asstt. Collector of Customs, Bombay & Ors [1988] INSC 321 (14 October 1988)
13.	Mukund Lal & ANR Vs. Union of India & ANR [1988] INSC 322 (14 October 1988)
14.	Jawaharlal Wadhwa & ANR Vs. Haripada Chakroberty [1988] INSC 323 (14 October 1988)
15.	S.B. Abdul Azeez Vs. M. Maniyappa Setty & ANR [1988] INSC 324 (14 October 1988)
16.	National Agricultural Cooperative Marketing Federatlon of India Vs. Alimenta S.A [1988] INSC 325 (26 October 1988)
17.	Collector of Central Excise,Guntur Vs. Andhra Sugar Ltd. [1988] INSC 326 (26 October 1988)
18.	Collector of Central Excise, Baroda Vs. Kosan Metal Products Limited [1988] INSC 327 (26 October 1988)
19.	State of Andhra Pradesh & ANR Vs. Balajangam Subbarajamma [1988] INSC 328 (27 October 1988)
20.	State of Kerala Vs. Attesee [1988] INSC 329 (27 October 1988)
21.	Collector of Central Excise Vs. Calcutta Steel Industries & Ors [1988] INSC 330 (27 October 1988)
22.	Brij Sunder Kapoor Vs. Ist Additional District Judge & Ors [1988] INSC 331 (27 October 1988)
23.	U.P. Hotels Vs. U.P. State Electricity Board [1988] INSC 332 (28 October 1988)
24.	N.M. Goel & Co. Vs. Sales Tax Officer, Rajnandgaon & ANR [1988] INSC 333 (28 October 1988)
25.	Kaliyappan Vs. State of Kerala & Ors [1988] INSC 334 (28 October 1988)
26.	Delhi Water Supply And Sewage Disposalcommittee & Ors Vs. R.K. Kashyap And Or8 [1988] INSC 335 (28 October 1988)
27.	S. S. Karmalkar & Ors Vs. Ibrahim Husseni Tamboli & Ors [1988] INSC 336 (31 October 1988)
28.	Karam Chand Vs. Haryana State Electricity Board & Ors [1988] INSC 337 (31 October 1988)
29.	Smt. Saiyada Mossarrat Vs. Hindustan Steel Ltd & Ors [1988] INSC 338 (31 October 1988)