NOVEMBER    1988
1.	Ammal Chandra Dutt Vs. Iind Addl. Disst. Judge & Ors [1988] INSC 339 (1 November 1988)
2.	Union of India & Ors Vs. Santiram Ghosh & Ors [1988] INSC 340 (2 November 1988)
3.	Amar Singh Jagram Vs. Chandgi S/O Deep Chand [1988] INSC 341 (2 November 1988)
4.	Lord Jagannath Through Jagannath Sinarinarasingh Das Mahapa Vs. State of Orissa & Ors [1988] INSC 342 (2 November 1988)
5.	Smt. Kuldip Kaur Vs. Surinder Singh & ANR [1988] INSC 343 (3 November 1988)
6.	Pomal Kanji Govindji & Ors Vs. Vrajlal Karsandas Purohit & Ors [1988] INSC 344 (4 November 1988)
7.	Ujagar Prints Vs. Union of India & Ors [1988] INSC 345 (4 November 1988)
8.	Raghunath Thakur Vs. State of Bihar & Ors [1988] INSC 346 (8 November 1988)
9.	Ramsharan Autyanuprasi & ANR Vs. Union of India & Ors [1988] INSC 347 (14 November 1988)
10.	Elson Machines (P) Ltd. Vs. Collector of Central Excise [1988] INSC 348 (15 November 1988)
11.	Rachappa Guruadappa Bijapur Vs. Gurusiddappa Nuraniappa & Ors [1988] INSC 349 (16 November 1988)
12.	Andhra Kesari Educational Society Vs. Director of School Education & Ors [1988] INSC 350 (18 November 1988)
13.	Amanjit Singh Gill Vs. Director General of Health Services [1988] INSC 351 (21 November 1988)
14.	Collector of Central Excise, Bombay-I & ANR Vs. Parle Exports (P) Ltd. [1988] INSC 352 (22 November 1988)
15.	H.L. Trehan & Ors Vs. Union of India & Ors [1988] INSC 353 (22 November 1988)
16.	State of Punjab & Ors Vs. Kailash Nath [1988] INSC 354 (22 November 1988)
17.	Dr. Mrs. Sheela Ashok Patwardhan Vs. Dean, Dr. V.M. Medical College, Solapur, & Ors [1988] INSC 355 (24 November 1988)
18.	P.K.K. Shamsudeen Vs. K.A.M. Mappillai Mohindeen & Ors [1988] INSC 356 (24 November 1988)
19.	Ayya Alias Ayub Vs. State of U.P. & ANR [1988] INSC 357 (25 November 1988)
20.	Collector of Central Excise, Calcutta Vs. Jay Engineering Works Ltd. [1988] INSC 358 (28 November 1988)
21.	Collector of Central Excise. Coimbatore Vs. Protein Products of India Ltd. [1988] INSC 359 (28 November 1988)
22.	Madan & Co. Vs. Wazir Jaivir Chand [1988] INSC 360 (28 November 1988)
23.	Hari Shankar Gaur & ANR Vs. Delhi Transport Corporation & Ors [1988] INSC 361 (30 November 1988)