MAY    1988
1.	Chuharmal Vs. Union of India & Ors [1988] INSC 125 (2 May 1988)
2.	Chuharmal S/O Takarmal Mohnani Vs. Commissioner of Income-Tax, M.P., Bhopal [1988] INSC 126 (2 May 1988)
3.	All India Reporter Karamchari Sangh & Ors Vs. All India Reporter Limited & Ors [1988] INSC 127 (2 May 1988)
4.	Union of India & Ors Vs. Madhumilan Syntex Pvt. Ltd. & ANR [1988] INSC 128 (3 May 1988)
5.	Kalyan Municipal Council & Ors Vs. Usha Paper Products (P) Ltd. & ANR [1988] INSC 129 (3 May 1988)
6.	Salim Rajmohmad Muslim Vs. State of Gujarat & Ors [1988] INSC 130 (3 May 1988)
7.	Banarsi Lal Vs. Smt. Saghiran Begum [1988] INSC 131 (3 May 1988)
8.	Burmah Shell Oil Distributing Now Known As Bharat Petroleum Vs. Khaja Midhat Noor & Ors [1988] INSC 132 (3 May 1988)
9.	State of Tamil Nadu Vs. Dharangadhara Trading Co. Ltd. [1988] INSC 133 (3 May 1988)
10.	Commissioner of Income-Tax,Bombay City-I, Bombay Vs. Associated Cement Companies Ltd., Bombay [1988] INSC 134 (4 May 1988)
11.	Nagji Vallabhji & Company Vs. Meghji Vijpar [1988] INSC 135 (4 May 1988)
12.	Bharat Steel Tubes Ltd. & ANR Vs. State of Haryana & ANR [1988] INSC 136 (4 May 1988)
13.	D.N.Taneja Vs. Bhajan Lal [1988] INSC 137 (4 May 1988)
14.	Alwaye Agencies Vs. Dy. Commissioner of Agricultural Income-Tax And Sales Tax [1988] INSC 138 (4 May 1988)
15.	Mukul Dalal Vs. Union of India & Ors [1988] INSC 139 (4 May 1988)
16.	Markandey Singh, I.P.S., & Ors Vs. M.L. Bhanot, I.P.S., & Ors [1988] INSC 140 (4 May 1988)
17.	Gurmesh Prakash Bishnoi Vs. State of Haryana & Ors [1988] INSC 141 (5 May 1988)
18.	Federation of All India Customs & Centralexcisestenographer Vs. Union of India & Ors [1988] INSC 142 (5 May 1988)
19.	R.K.Palshikar (Huf) Vs. Commissioner of Income-Tax, Madhya Pradesh, Nagpur, Bhandara [1988] INSC 143 (5 May 1988)
20.	Tata Tea Ltd. & ANR Vs. State of West Bengal & Ors [1988] INSC 144 (5 May 1988)
21.	Jain Exports (P) Ltd. & ANR Vs. Union of India & Ors [1988] INSC 145 (5 May 1988)
22.	Assistant Commissioner of Commercial Taxes (Asst.) Dharwar Vs. Dharnendra Trading Company [1988] INSC 146 (5 May 1988)
23.	Fertilizers & Chemicals Travancore Ltd. Vs. Kerala State Electricity Board & ANR [1988] INSC 147 (5 May 1988)
24.	N.K. Sanghi, Partner of M/S Sanghi Brothers Vs. Controller of Estate Duty, Rajasthan [1988] INSC 148 (6 May 1988)
25.	Piara Lal Vs. Kewal Krishan Chopra [1988] INSC 149 (6 May 1988)
26.	Krishi Utpadan Mandi Samiti, Muzaffarnagar Vs. Ratan Prakash Mangal & Ors [1988] INSC 150 (6 May 1988)
27.	Guru Govekar Vs. Miss Filomena F. Lobo & Ors [1988] INSC 151 (6 May 1988)
28.	Commissioner of Income Tax, Lucknow Vs. Bazpur Co-Operative Sugar Factory Ltd. [1988] INSC 152 (6 May 1988)
29.	Tata Iron & Steel Co. Ltd. Vs. Union of India & Ors [1988] INSC 153 (6 May 1988)
30.	State of Haryana Vs. Ram Kishan & Ors [1988] INSC 154 (6 May 1988)
31.	Dipti Narayan Srimani Vs. Controller of Estate Duty, West Bengal [1988] INSC 155 (9 May 1988)
32.	State of U.P. & ANR Vs. Haji Ismail Noor Mohammad & Co [1988] INSC 156 (9 May 1988)
33.	Mohar Singh Vs. Devi Charan & Ors [1988] INSC 157 (9 May 1988)
34.	Tej Bhan Madan Vs. Ii Additional District Judge & Ors [1988] INSC 158 (9 May 1988)
35.	Ram Dass Vs. Ishwar Chander & Ors [1988] INSC 159 (9 May 1988)
36.	Commissioner of Wealth-Tax, Bhopal Vs. Abdul Hussain Mulla Muhammad Ali [1988] INSC 160 (9 May 1988)
37.	Moorthy Vs. State of Tamil Nadu [1988] INSC 161 (9 May 1988)
38.	Rajendrakumar Natvarlal Shah Vs. State of Gujarat & Ors [1988] INSC 162 (10 May 1988)
39.	Mehmood Alam Tariq & Ors Vs. State of Rajasthan & Ors [1988] INSC 163 (11 May 1988)
40.	Coffee Board, Karnataka, Bangalore Vs. Commissioner of Commercial Taxes [1988] INSC 164 (11 May 1988)
41.	Registrar. High Court of Madras Vs. R. Rajiah And K. Rajeswaran [1988] INSC 165 (11 May 1988)
42.	Jagan Nath (Deceased) Through L.Rs. Vs. Chander Bhan & Ors [1988] INSC 166 (11 May 1988)
43.	D.K. Agarwal Vs. High Court of Judicature At Allahabad [1988] INSC 167 (11 May 1988)
44.	Bharat Petroleum Management Staffp Vs. Bharat Petroleum Corporation Ltd. & Ors [1988] INSC 168 (11 May 1988)
45.	State Cf Madhya Pradesh & Ors Vs. Ashok Deshmukh & ANR [1988] INSC 169 (11 May 1988)
46.	Ishwar Chand Jain Vs. High Court of Punjab & Haryana & ANR [1988] INSC 170 (26 May 1988)