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MARCH    1988

1. Continental Construction Co. Ltd. Vs. State of Madhya Pradesh [1988] INSC 63 (7 March 1988)
2. Deputy Commissioner of Sales-Tax (Law), Board of Revenue Vs. Shiphy International, Alleppey [1988] INSC 64 (7 March 1988)
3. Rakesh Kumar & Shri Shakti Kumar Vs. Hindustan Everest Tool Ltd. [1988] INSC 65 (7 March 1988)
4. Hyderabad Engineeiring Industries Ltd. Vs. A.P. State Electricity Board [1988] INSC 66 (8 March 1988)
5. R. Prabha Devi & Ors Vs. Government of India, Through Secretary, Ministry of Personnel [1988] INSC 67 (8 March 1988)
6. Dr. Chakradhar Paswan Vs. State of Bihar & Ors [1988] INSC 68 (8 March 1988)
7. Government of Andhra Pradesh & ANR, Vs. Dr. R. Murali Babu Rao & ANR, [1988] INSC 69 (9 March 1988)
8. G. Ramegowda, Major, Vs. Special Land Acquisition Officer, Bangalore [1988] INSC 70 (10 March 1988)
9. Andhra Pradesh State Electricity Board Vs. Union of India & ANR [1988] INSC 71 (11 March 1988)
10. Union of India & Ors Vs. E. Bashyan [1988] INSC 72 (11 March 1988)
11. Deputy Commissioner of Sales Tax (Law), Board of Revenue Vs. Thomas Stephen & Co. Ltd. [1988] INSC 73 (14 March 1988)
12. Usmanbhai Dawoodbhai Menon & Ors Vs. State of Gujarat [1988] INSC 74 (14 March 1988)
13. R.L.Gupta & ANR Vs. Union of India & Ors [1988] INSC 75 (16 March 1988)
14. Municipal Corporation of Greater Bombay Vs. Nagpal Printing Mills & ANR [1988] INSC 76 (17 March 1988)
15. Smt. Sova Ray & ANR Vs. Gostha Gopal Dey & Ors [1988] INSC 77 (18 March 1988)
16. Bigyan Kumar & Ors Vs. Union of India & Ors [1988] INSC 78 (18 March 1988)
17. Union Public Service Commission Vs. Hiranyalal Dev & Ors [1988] INSC 79 (22 March 1988)
18. T.J. Stephen & Ors Vs. Parle Bottling Co.(P) Ltd. & Ors [1988] INSC 80 (22 March 1988)
19. Mohan Lal Vs. Jai Bhagwan [1988] INSC 81 (23 March 1988)
20. Asian Paints India Ltd. Vs. Collector of Central Excise [1988] INSC 82 (23 March 1988)
21. Lalit Narayan Mishra Institute of Economic Development Ands Vs. State of Bihar & Ors [1988] INSC 83 (23 March 1988)
22. Major (Retd.) Inder Singh Rekhi Vs. Delhi Development Authority [1988] INSC 84 (24 March 1988)
23. Food Corporation of India & ANR Vs. Great Eastern Shipping Co. Ltd. [1988] INSC 85 (28 March 1988)
24. Collector of Central Excise, Madras. Vs. Kutty Flush Doors & Furniture Co. (P) Ltd. [1988] INSC 86 (28 March 1988)
25. Collector of Central Excise, Madras Vs. T.I. Millers Ltd. Madras & T.I. Diamond Chain, Madras [1988] INSC 87 (28 March 1988)
26. Hameedia Hardware Stores, Represented By Its Partner S. Pee Vs. B. Mohan Lal Sowcar [1988] INSC 88 (29 March 1988)
27. International Airport Authority of India Vs. K.D. Bali & ANR [1988] INSC 89 (29 March 1988)




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