JULY    1988
1.	S.K. Chakraborthy & Ors Vs. Union of India & Ors [1988] INSC 172 (11 July 1988)
2.	Commerclal Aviation & Travel Company & Ors Vs. Vimal Pannalal [1988] INSC 173 (13 July 1988)
3.	State of Rajasthan Vs. Hindustan Sugar Mills Ltd. & Ors [1988] INSC 174 (14 July 1988)
4.	P.Rami Reddy & Ors Vs. State of Andhra Pradesh & ANR [1988] INSC 175 (14 July 1988)
5.	P.K. Singh & Ors Vs. Presiding Officer & Ors [1988] INSC 176 (15 July 1988)
6.	Srinivasa Gopal Vs. Union Territory of Arunachal Pradesh [1988] INSC 177 (18 July 1988)
7.	Odyssey Communications Pvt. Ltd. Vs. Lokvidayan Sanghatana & Ors [1988] INSC 178 (19 July 1988)
8.	Accountant and Secretarial Services Pvt. Ltd. & ANR Vs. Union of India & Ors [1988] INSC 179 (20 July 1988)
9.	Narendra Nath Pandey & Ors Vs. State of U.P. & Ors [1988] INSC 180 (21 July 1988)
10.	Chimanlal Hargovinddas Vs. Special Land Acquisition Officer, Poona, & ANR [1988] INSC 181 (21 July 1988)
11.	State of Orissa Vs. Dandasi Sahu [1988] INSC 182 (22 July 1988)
12.	Om Prakash & Ors Vs. R. K . Lakra [1988] INSC 183 (22 July 1988)
13.	Indru Ramchand Bharvani & Ors Vs. Union of India & Ors [1988] INSC 184 (22 July 1988)
14.	Mahalakshmi Glass Works (P) Ltd. Vs. Collector of Central Excise, Bombay [1988] INSC 185 (26 July 1988)
15.	Commissioner of Sales Tax A Vs. Prabhudayal Prem Narain [1988] INSC 186 (26 July 1988)
16.	Shiy Kumar Sharma Vs. Haryana State Electricity Board, Chandigarh & Ors [1988] INSC 187 (27 July 1988)
17.	Makhan Singh Vs. State of Punjab [1988] INSC 188 (27 July 1988)
18.	Miss A. Sundarambal Vs. Government of Goa, Daman and Diu & Ors [1988] INSC 189 (27 July 1988)
19.	Goverdhan Lal Dhawan Vs. State of Bihar & Ors [1988] INSC 190 (27 July 1988)
20.	J.R. Raghupathy, Vs. State of A.P. & Ors [1988] INSC 191 (28 July 1988)
21.	Indian Oxygen Ltd. Vs. Collector of Central Excise [1988] INSC 192 (28 July 1988)
22.	Haryana State Adhyapak Sangh & Ors Vs. State of Haryana & Ors [1988] INSC 193 (28 July 1988)
23.	State of U.P. & Ors Vs. Renusagar Power Co. & Ors [1988] INSC 194 (28 July 1988)
24.	Chandrakant Khaire Vs. Dr. Shantaram Kale & Ors [1988] INSC 195 (29 July 1988)