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JANUARY 1988
1.
Minerva Talkies, Bangalore & Ors Vs. State of Karnataka & Ors [1988] INSC 1 (6 January 1988)
2.
Subhash Chand Vs. State of Haryana & Ors [1988] INSC 2 (11 January 1988)
3.
Chandan & Om Prakash Vs. State of Rajasthan [1988] INSC 3 (12 January 1988)
4.
Smt.Shashi Agarwal Vs. State of Up & Ors [1988] INSC 4 (12 January 1988)
5.
Indian Cement & Ors Vs. State of Andhra Pradesh & Ors [1988] INSC 5 (12 January 1988)
6.
Sales Tax Officer, Moradabad & Ors Vs. Oriental Coal Corporation Moradabad [1988] INSC 6 (12 January 1988)
7.
M.C. Mehta Vs. Union of India & Ors [1988] INSC 7 (12 January 1988)
8.
Satya Narain Pandey Vs. State of U.P. & Ors [1988] INSC 8 (13 January 1988)
9.
S. Appukutan Vs. Thundiyil Janaki Amma & ANR [1988] INSC 9 (13 January 1988)
10.
Chern Taong Shang & ANR Vs. Commander S.D.Baijal & Ors [1988] INSC 10 (13 January 1988)
11.
Sushil Kumar & ANR Vs. Ram Prakash & Ors [1988] INSC 11 (13 January 1988)
12.
M. Veerappa Vs. Evelyn Sequeira & Ors [1988] INSC 12 (13 January 1988)
13.
Governing Body of Dayanand Anglo Vedic College Vs. Padmanabha Padhy & Ors [1988] INSC 13 (14 January 1988)
14.
Union of India Vs. All India Services Pensioners Association & ANR [1988] INSC 14 (14 January 1988)
15.
Nat Steel Equipment Pvt. Ltd. Vs. Collector of Central Excise [1988] INSC 15 (19 January 1988)
16.
Anand Kumar Vs. Sri Kattali Bhaskaran & Ors [1988] INSC 16 (19 January 1988)
17.
Shiv Charan Singh S/O Shri Angad Singh Vs. Chandra Bhan Singh S/O Shri Mahavir Singh & Ors [1988] INSC 17 (19 January 1988)
18.
Amrit Lal Chum Vs. Devoprasad Dutta Roy & ANR [1988] INSC 18 (20 January 1988)
19.
Ramgir Uttamgir Goswami Vs. State of Gujarat & ANR [1988] INSC 19 (20 January 1988)
20.
S.T. Muthusami Vs. K. Natarajan & Ors [1988] INSC 20 (20 January 1988)
21.
Disst. Council of United Basel Mission church & Ors Vs. Salvador Nicholas Mathias & Ors [1988] INSC 21 (20 January 1988)
22.
Union of India & ANR A Vs. M.T.S.S.D. Workers Union & Ors [1988] INSC 22 (27 January 1988)
23.
State of West Bengal & Ors Vs. Ashit Nath Das & Ors [1988] INSC 23 (27 January 1988)
24.
Smt. Yamunabai Anantra Adhav Vs. Ranantra Shivram Adhav & ANR [1988] INSC 24 (27 January 1988)
25.
Ashok Kumar Vs. Union of India & Ors [1988] INSC 25 (27 January 1988)
26.
Jagtar Singh Vs. State of Punjab & Ors [1988] INSC 26 (27 January 1988)
27.
Bakulbhai & ANR Vs. Gangaram & ANR [1988] INSC 27 (27 January 1988)
28.
General Manager (Marketing) Hindustan Fertilizer Corporation Vs. Subodh Chandra Das & Ors [1988] INSC 28 (29 January 1988)
29.
Mohd. Ramzan Shah & Ors Vs. State of Jammu & Kashmir & Ors [1988] INSC 29 (29 January 1988)
30.
Darshan Singh & ANR Vs. State of Punjab [1988] INSC 30 (29 January 1988)
31.
Dr. D.N. Malhotra Vs. Kartar Singh [1988] INSC 31 (29 January 1988)
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