1. |
Nagar Mahapalika Bareilly Vs. State of U.P. & Ors [1988] INSC 32 (2 February 1988)
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2. |
Jetha Bai & Sons, Jew Town, Cochin, Vs. Sunderdas Rathenai, [1988] INSC 33 (4 February 1988)
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3. |
State of Gujarat Vs. Sunil Fulchand Shah & ANR [1988] INSC 34 (8 February 1988)
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4. |
Kanta Rani C Kanti Devi & ANR Vs. Rama Rani [1988] INSC 35 (8 February 1988)
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5. |
Madhavrao Jiwaji Rao Scindia & ANR Vs. Sambhajirao Chandrojirao Angre & Ors [1988] INSC 36 (9 February 1988)
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6. |
S.N. Rao & Ors Vs. State of Maharashtra [1988] INSC 37 (9 February 1988)
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7. |
National Insurance Co. Ltd., New Delhi Vs. Jugal Kishore & Ors [1988] INSC 38 (9 February 1988)
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8. |
Vidya Prakash Vs. Union of India & Ors [1988] INSC 39 (10 February 1988)
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9. |
Charity Commissioner, Maharashtra. Vs. Niranjan & Ors [1988] INSC 40 (11 February 1988)
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10. |
State of Punjab Vs. Raj Kumar [1988] INSC 41 (11 February 1988)
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11. |
Doypack Systems Pvt. Ltd. Vs. Union of India & Ors, [1988] INSC 42 (12 February 1988)
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12. |
Collector of Central Excise, Bombay-Ii Vs. Kiran Spinning Mills [1988] INSC 43 (15 February 1988)
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13. |
Administrator General of West Bengal Vs. Collector, Varanasi [1988] INSC 44 (16 February 1988)
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14. |
Ramesh.S/O Chotalal Dalal Vs. Union of India & Ors [1988] INSC 45 (16 February 1988)
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15. |
Upadhyaya Hargovind Devshanker Vs. Dhirendrasinh Virbhadrasinhji Solanki & Ors [1988] INSC 46 (17 February 1988)
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16. |
State of Gujarat Vs. Jat Laxmanji Talasji [1988] INSC 47 (19 February 1988)
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17. |
Hiralal Kapur Vs. Prabhu Choudhury [1988] INSC 48 (19 February 1988)
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18. |
Dharma Shamrao Agalawe Vs. Pandurang Miragu Agalawe & Ors [1988] INSC 49 (22 February 1988)
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19. |
Tejinder Kaur Vs. Gurmit Singh [1988] INSC 50 (23 February 1988)
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20. |
Punjab Higher Qualified Teachers Union Vs. State of Punjab & Ors [1988] INSC 51 (23 February 1988)
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21. |
Vijay Kumar Vs. Union of India & Ors [1988] INSC 52 (24 February 1988)
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22. |
Spaco Carburettors (India) Ltd. Vs. Collector of Customs, Bombay [1988] INSC 53 (24 February 1988)
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23. |
State of Maharashtra Vs. M.H. Mazumdar [1988] INSC 54 (24 February 1988)
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24. |
Desoola Rama Rao & ANR Vs. State of Andhra Pradesh & Ors [1988] INSC 55 (24 February 1988)
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25. |
K. Siva Reddy & Ors Vs. State of Andhra Pradesh & Ors [1988] INSC 56 (24 February 1988)
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26. |
Hare Krishna Singh & Ors Vs. State of Bihar [1988] INSC 57 (24 February 1988)
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27. |
K.V. Subba Rao & Ors Vs. Government of Andhra Pradesh & Ors [1988] INSC 58 (24 February 1988)
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28. |
Roshan Singh & Ors Vs. Zile Singh & Ors [1988] INSC 59 (24 February 1988)
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29. |
V. Revathi Vs. Union of India & Ors [1988] INSC 60 (25 February 1988)
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30. |
General Officer Commanding-In-Chief & ANR Vs. Subhash Chandra Yadav & ANR [1988] INSC 61 (25 February 1988)
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31. |
Brij Nandan Kansal Vs. State of U.P. & ANR [1988] INSC 62 (26 February 1988)
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