DECEMBER    1988
1.	R.M. Ramual Vs. State of Himachal Pradesh Ors [1988] INSC 362 (2 December 1988)
2.	Smt. Angoori Devi For Ram Ratan Vs. Union of India & Ors [1988] INSC 363 (6 December 1988)
3.	Haridas Amarchand Shah of Bombay Vs. K.L. Verma & Ors [1988] INSC 364 (9 December 1988)
4.	Govt. of India, Represented By Secretary,Ministry of Financ Vs. Dhanalakshmi Paper [1988] INSC 365 (12 December 1988)
5.	Regional Transport Authority, Bangalore & ANR Vs. D.P. Sharma & Ors [1988] INSC 366 (12 December 1988)
6.	Petron Engineering Construction Pvt. Ltd. & ANR Vs. Center Board of Direct Taxes & Ors [1988] INSC 367 (13 December 1988)
7.	State (Delhi Admn.) Vs. Jagjit Singh [1988] INSC 368 (15 December 1988)
8.	Union of India & Ors Vs. K.S. Subramanian [1988] INSC 369 (15 December 1988)
9.	Kehar Singh & ANR Vs. Union of India & ANR [1988] INSC 370 (16 December 1988)
10.	Piyush Kantilal Mehta Vs. Commissioner of Police, Ahmedabad City & ANR [1988] INSC 371 (16 December 1988)