APRIL    1988
1.	Union of India & ANR Vs. L.K. Ahuja & Co [1988] INSC 90 (5 April 1988)
2.	Babu Ram & Ors Vs. Gram Sabha Buhavi & ANR [1988] INSC 91 (6 April 1988)
3.	Indian Oil Corporation Vs. Indian Carbon Ltd. [1988] INSC 92 (6 April 1988)
4.	Bhupinder Singh Vs. State of Punjab [1988] INSC 93 (6 April 1988)
5.	Mohan Laxman Hede Vs. Noormohamed Adam Shaikh [1988] INSC 94 (7 April 1988)
6.	V.K. Agarwal, Assistant Collector of Customs Vs. Vasantraj Bhagwanji Bhatia & Ors [1988] INSC 95 (7 April 1988)
7.	Commissioner of Sales Tax U.P. Lucknow, Vs. S/S Suresh Chand Jain, Tendu Leaves Dealer, Lalitpur [1988] INSC 96 (7 April 1988)
8.	Raghunath & Ors Vs. State of Maharashtra & Ors [1988] INSC 97 (7 April 1988)
9.	Deputy Commissioner of Sales Tax (Law) Vs. N. Kannan Nair & Ors [1988] INSC 98 (8 April 1988)
10.	B.B.Rajwanshi Vs. State of U.P. & Ors [1988] INSC 99 (8 April 1988)
11.	Collector of Customs. Calcutta Vs. Sun Industries [1988] INSC 100 (11 April 1988)
12.	Bal Chand Bansal Vs. Union of India & Ors [1988] INSC 101 (11 April 1988)
13.	Awadhesh & ANR Vs. State of Madhya Pradesh [1988] INSC 102 (12 April 1988)
14.	Abdul Hamid Shamsi Vs. Abdul Majid & Ors [1988] INSC 103 (12 April 1988)
15.	Vaidya Harishankar Laxmiram Rajyaguru of Rajkot Vs. Pratapray Harishankar Rajyaguru of Rajkot [1988] INSC 104 (13 April 1988)
16.	R.N. Kumar Vs. R.K. Soral [1988] INSC 105 (13 April 1988)
17.	P.N. Duda Vs. V. P. Shiv Shankar & Ors [1988] INSC 106 (15 April 1988)
18.	Gopal Singh Vs. State of U.P. & Ors [1988] INSC 107 (15 April 1988)
19.	All India Backward Classes And Minorities Welfare Association Vs. Union of India & Ors [1988] INSC 108 (19 April 1988)
20.	Oswal Spinning & Weaving Mills Ltd. Vs. Collector of Customs & ANR [1988] INSC 109 (19 April 1988)
21.	Collector of Central Excise, Delhi Vs. Kelvinator of India Ltd. [1988] INSC 110 (20 April 1988)
22.	Lt. Col. K.D. Gupta Vs. Union of India & Ors [1988] INSC 111 (20 April 1988)
23.	Collector of Customs, Bombay Vs. Bhor Industries Ltd. [1988] INSC 112 (20 April 1988)
24.	Des Raj, Vs. State of Punjab & Ors [1988] INSC 113 (20 April 1988)
25.	Ex. Capt. R.S. Dhull Vs. State of Haryana & Ors [1988] INSC 114 (21 April 1988)
26.	C.V. Raman, Vs. Management of Bank of India & ANR , [1988] INSC 115 (21 April 1988)
27.	Mhadagonda Ramgonda Patil & Ors Vs. Shripal Balwant Rainade & Ors [1988] INSC 116 (22 April 1988)
28.	Madho Vs. Madhao [1988] INSC 117 (22 April 1988)
29.	Kashmeri Devi Vs. Delhi Administration & ANR [1988] INSC 118 (25 April 1988)
30.	Smt. Sudha Devi Vs. M.P. Narayanan & Ors [1988] INSC 119 (26 April 1988)
31.	Anil Kumar Neotia & Ors Vs. Union of India & Ors [1988] INSC 120 (26 April 1988)
32.	Laxmi Raj Shetty & ANR Vs. State of Tamil Nadu [1988] INSC 121 (26 April 1988)
33.	Mridula Avasthi & Ors Vs. University of Delhi & Ors [1988] INSC 122 (27 April 1988)
34.	A.R. Antulay Vs. R.S. Nayak & ANR [1988] INSC 123 (29 April 1988)
35.	Weston Electroniks & ANR Vs. State of Gujarat & ANR [1988] INSC 124 (29 April 1988)