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OCTOBER    1987

1. Gopal Singh & ANR Vs. Dile Ram & Ors [1987] INSC 272 (6 October 1987)
2. A.Sudha Vs. University of Mysore & ANR [1987] INSC 273 (6 October 1987)
3. Smt. Sarla Narula Vs. Smt. Raghbir Kaur Rehal & ANR [1987] INSC 274 (6 October 1987)
4. P.K. Dixit & Ors Vs. Statf of U.P. & Ors [1987] INSC 275 (8 October 1987)
5. Delhi Cloth & General Mills Ltd. Vs. Union of India [1987] INSC 276 (8 October 1987)
6. Charan Lal Sahu Vs. Union of India & ANR [1987] INSC 277 (9 October 1987)
7. K. Madhavan & ANR Vs. Union of India & Ors [1987] INSC 278 (9 October 1987)
8. Sarwan Kumar Onkar Nath Vs. Subhas Kumar Agarwalla [1987] INSC 279 (9 October 1987)
9. Bakhshish Singh Brar Vs. Smt. Gurmej Kaur & ANR [1987] INSC 280 (12 October 1987)
10. State of Kerala & ANR Vs. Nilgiri Tea Estates Ltd. [1987] INSC 281 (12 October 1987)
11. Piara Singh Vs. State of Punjab [1987] INSC 282 (13 October 1987)
12. Maneklal And Sons Vs. Trustees of Port of Bombay & Ors [1987] INSC 283 (14 October 1987)
13. Smt. Kamlabai & Ors A Vs. V. Mangilal Dulichand Mantri [1987] INSC 284 (14 October 1987)
14. Ranjit Thakur Vs. Union of India & Ors [1987] INSC 285 (15 October 1987)
15. Ravindra Kumar Misra Vs. U.P. State Handloom Corporation Ltd. & ANR [1987] INSC 286 (15 October 1987)
16. Government of Tamil Nadu & Ors Vs. Badrinath & Ors [1987] INSC 287 (15 October 1987)
17. Gulshan & ANR Vs. Zila Parishad & Ors [1987] INSC 288 (16 October 1987)
18. Mithilesh Kumar Vs. Sri R. Venkataraman & Ors [1987] INSC 289 (16 October 1987)
19. Christian Medical College Hospital Employees' Union &Anr. Vs. Christian Medical College Vellore Association & Ors [1987] INSC 290 (20 October 1987)
20. Gupta Sugar Works Vs. State of U.P. & Ors [1987] INSC 291 (26 October 1987)
21. Regional Director, Employees State Insurance Corporation Vs. Ram Chander [1987] INSC 292 (27 October 1987)
22. Kan Singh, Vs. State Transport Tribunal & Ors [1987] INSC 293 (27 October 1987)
23. Sarnam Singh Vs. Smt. Pushpa Devi & Ors [1987] INSC 294 (27 October 1987)
24. D.K. Soni Vs. P.K. Mukerjee & Ors [1987] INSC 295 (27 October 1987)
25. K.S. Vora & Ors Vs. State of Gujarat & Ors [1987] INSC 296 (27 October 1987)
26. Daily Rated Casual Labour Employed Under P & T Department Vs. Union of India & Ors [1987] INSC 297 (27 October 1987)
27. Special Land Acquisition Officer, Bombay, & Ors Vs. Godrej And Boyce [1987] INSC 298 (27 October 1987)
28. Municipal Board of Abu Road Vs. Jaishiv & Ors [1987] INSC 299 (27 October 1987)
29. Mahant Dhangir & ANR Vs. Madan Mohan & Ors [1987] INSC 300 (28 October 1987)
30. Jagan@,Jagannath Umaji Vs. Gokuldas Hiralal Tawari [1987] INSC 301 (28 October 1987)
31. Kendriya Karamchari Sahkari Grih Nirman Samiti Ltd. & ANR Vs. New Okhla Industrial Development Authority & Ors [1987] INSC 302 (28 October 1987)
32. B.K. Mohapatra Vs. State of Orlssa [1987] INSC 303 (28 October 1987)
33. J.K. Cotton Spinning And Weaving Mills Ltd. & ANR Vs. Union of India & Ors [1987] INSC 304 (30 October 1987)
34. Ganesh Dass Sreeram, A Vs. Income Tax Officer, 'A' Ward, Shillong & Ors [1987] INSC 305 (30 October 1987)




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