NOVEMBER    1987
1.	P N Kumar & ANR Vs. Municipal Corporation of Delhi [1987] INSC 306 (2 November 1987)
2.	M.S.Jagadambal Vs. Southern Indian Education Trust & Ors [1987] INSC 307 (2 November 1987)
3.	Maharaja Pillai Lakshmi Ammal Vs. Maharaja Pillai Thillanayakom Pillai & ANR [1987] INSC 308 (3 November 1987)
4.	Subhash Bhandari & ANR Vs. District Magistrate, Lucknow & Ors [1987] INSC 309 (3 November 1987)
5.	Kamal Singh Ghugtyal Vs. Union of India & Ors [1987] INSC 310 (3 November 1987)
6.	Om Prakash, Vs. Union of India [1987] INSC 311 (3 November 1987)
7.	Balwant Kaur Vs. Union Territory of Chandigarh [1987] INSC 312 (3 November 1987)
8.	The State of Andhra Pradesh Vs. Nav Swadeshi Oil Mills [1987] INSC 313 (3 November 1987)
9.	Mohammad Swalleh & Ors Vs. V. District Judge, Meerut & ANR [1987] INSC 314 (4 November 1987)
10.	State of U . P ., Etc. Vs. Rafiquddin & Ors [1987] INSC 315 (4 November 1987)
11.	Johney D' Couto Vs. State of Tamil Nadu [1987] INSC 316 (4 November 1987)
12.	State of U.P Vs. Kamal Klshore Saini [1987] INSC 317 (6 November 1987)
13.	Wajid Ali Abid Ali, Vs. Commissioner of Income Tax, Lucknow [1987] INSC 318 (10 November 1987)
14.	State of Maharashtra Vs. Pollonji Darabshaw Daruwalla [1987] INSC 319 (10 November 1987)
15.	Gujarat University Vs. N.U. Rajguru & Ors [1987] INSC 320 (10 November 1987)
16.	M.P.E.B. & Ors Vs. Smt. Basantibai [1987] INSC 321 (10 November 1987)
17.	Election Commission of India Vs. Shivaji & Ors [1987] INSC 322 (10 November 1987)
18.	Ram Nath & Ors Vs. Dy. Director of Consolidation & Ors [1987] INSC 323 (10 November 1987)
19.	Bharat Coklng Coal Limited Vs. State of Bihar & Ors [1987] INSC 324 (10 November 1987)
20.	National Engineering Industries Limited Vs. Shri Shri Kishan Bhageria & Ors [1987] INSC 325 (11 November 1987)
21.	Smt. Aruna Kumari Vs. Government of Andhra Pradesh & Ors [1987] INSC 326 (11 November 1987)
22.	Bank of India Vs. Vijay Transport & Ors [1987] INSC 327 (11 November 1987)
23.	State of U.P.& ANR Vs. Malik Zarid Khalid [1987] INSC 328 (11 November 1987)
24.	Vinod Kumar Singh Vs. Banaras Hindu University & Ors [1987] INSC 329 (11 November 1987)
25.	Shalimar Tar Products Ltd. Vs. H.C. Sharma & Ors [1987] INSC 330 (12 November 1987)
26.	Shobha Rani Vs. Madhukar Reddi [1987] INSC 331 (12 November 1987)
27.	State of Gujarat & Ors Vs. Parshottamdas Ramdas Patel & Ors [1987] INSC 332 (12 November 1987)
28.	Smt. Arati Dutta Vs. Eastern Tea Estate (P) Ltd. [1987] INSC 333 (13 November 1987)
29.	Khalil Ahmed Bashir Ahmed Vs. Tufelhussein Samasbhai Sarangpurwala [1987] INSC 334 (13 November 1987)
30.	Sudama Singh Vs. Nath Saran Singh & Ors [1987] INSC 335 (13 November 1987)
31.	Bhagat Ram Sharma Vs. Union of India & Ors [1987] INSC 336 (13 November 1987)
32.	Ajaib Singh Vs. Gurbax Singh & Ors [1987] INSC 337 (17 November 1987)
33.	Bhagwan Dass Chopra Vs. United Bank of India & Ors [1987] INSC 338 (17 November 1987)
34.	Haji T.M. Hassan Rawther Vs. Kerala Financial Corporation [1987] INSC 339 (17 November 1987)
35.	Thakore Shri Vinayasinhji Vs. Kumar Shri Natwarsinhji & Ors [1987] INSC 340 (18 November 1987)
36.	Chandrama Tewari Vs. Union of India [1987] INSC 341 (18 November 1987)
37.	U.P. Co-Operative Federation Ltd. Vs. Singh Consultants & Engineers (P) Ltd. [1987] INSC 342 (19 November 1987)
38.	State of Haryana Vs. Dalmia Dadri Cement Ltd. [1987] INSC 343 (20 November 1987)
39.	Municipal Corporation of Greater Bombay A Vs. Dr. Hakimwadi Tenants Association & Ors [1987] INSC 344 (24 November 1987)
40.	M. Narasimhaiah Vs. Deputy Commissioner For Transport, Bangalore [1987] INSC 345 (24 November 1987)
41.	Sadiq Bakery Vs. State of A P. & Ors [1987] INSC 346 (24 November 1987)
42.	Govind Vs. Dr. Jeetsingh [1987] INSC 347 (25 November 1987)
43.	Ajit Kumar, Vs. Union of India & Ors [1987] INSC 348 (25 November 1987)
44.	Thote Bhaskara Rao Vs. A.P. Public Service Commission & Ors [1987] INSC 349 (25 November 1987)
45.	P. Kesavan Vs. Ammukutty Amma & Ors [1987] INSC 350 (26 November 1987)
46.	All Bihar Christian Schools Association & ANR Vs. State of Bihar & Ors [1987] INSC 351 (26 November 1987)
47.	Central Board of Direct Taxes & Ors A Vs. Aditya Vs. Birla [1987] INSC 352 (27 November 1987)
48.	Mohd. Shafiq Khan & Ors Vs. Competent Authority & Ors [1987] INSC 353 (27 November 1987)
49.	Sir Shadi Lal And Sons, Shamli Vs. Commissioner of Income-Tax, Kanpur [1987] INSC 354 (27 November 1987)