MAY    1987
1.	E.S. Reddi Vs. Chief Secretary, Govt. of A.P. & ANR [1987] INSC 145 (1 May 1987)
2.	Rai Bahadur Seth Shreeram Durgaprasad Vs. Director of Enforcement [1987] INSC 146 (1 May 1987)
3.	State Bank of India & Ors Vs. Yogendra Kumar Srivastava & Ors [1987] INSC 147 (1 May 1987)
4.	Mahendra Kumar & ANR Vs. State of Madhya Pradesh & Ors [1987] INSC 148 (4 May 1987)
5.	S.P. Sampath Kumar Vs. Union of India & Ors [1987] INSC 149 (5 May 1987)
6.	Raja Satyendra Narayan Singh & ANR Vs. State of Bihar & Ors [1987] INSC 150 (5 May 1987)
7.	Life Insurance Corporation of India & ANR Vs. S.S. Srivastava & Ors [1987] INSC 151 (5 May 1987)
8.	B.S. Yadav & ANR Vs. Chief Manager, Central Bank of India & Ors [1987] INSC 152 (5 May 1987)
9.	Smt. Shakuntala S. Tiwari Vs. Hem Chand M. Singhania [1987] INSC 153 (6 May 1987)
10.	Helper Girdhiarbhai Vs. Saiyed Mohmad Mirasaheb Kadri & Ors [1987] INSC 154 (6 May 1987)
11.	Indian Metals and Ferro Alloys Limited & ANR Vs. State of Orissa & Ors [1987] INSC 155 (6 May 1987)
12.	Binod Mills Co. Ltd., Ujjain (M.P.) Vs. Suresh Chandra Mahaveer Prasadmantri, Bombay [1987] INSC 156 (6 May 1987)
13.	Thamma Venkata Subbamma Vs. Thamma Rattamma & Ors [1987] INSC 157 (6 May 1987)
14.	Union of India Vs. M.A. Chowdhary [1987] INSC 158 (7 May 1987)
15.	U.P. State Electricity Board, Lucknow Vs. P.L. Kelkar, [1987] INSC 159 (7 May 1987)
16.	Utkal Contractors & Joinery Private Limited & Ors Vs. State of Orissa & Ors [1987] INSC 160 (7 May 1987)
17.	Ganpat Singh (Dead) By Lrs. Vs. Kailash Shankar & Ors [1987] INSC 161 (8 May 1987)
18.	Dr. D.C. Saxena Vs. State of Haryana & Ors [1987] INSC 162 (8 May 1987)
19.	Gujarat State Road Transport Corporation, Ahmedabad. Vs. Ramanbhai Prabhatbhai & ANR [1987] INSC 163 (11 May 1987)
20.	Dhartipakar Madan Lal Agarwal Vs. Rajiv Gandhi [1987] INSC 164 (11 May 1987)