MARCH    1987
1.	Union of India & Ors Vs. Manoharlal Narang [1987] INSC 65 (2 March 1987)
2.	S.K. Viswambaran Vs. E. Koyakunju & Ors [1987] INSC 66 (3 March 1987)
3.	East India Coal Company Limited Vs. East Bulliaree Kendwadih Colliery Co. P. Limited & Ors [1987] INSC 67 (3 March 1987)
4.	Vincent Panikurlangara Vs. Union of India & Ors [1987] INSC 68 (3 March 1987)
5.	Budhwanti & ANR Vs. Gulab Chand Prasad [1987] INSC 69 (4 March 1987)
6.	State of Andhra Pradesh Vs. Y. Prabhakara Reddy [1987] INSC 70 (4 March 1987)
7.	Gaya Prasad Vs. Surendra Bahadur Singh & Ors [1987] INSC 71 (5 March 1987)
8.	Ram Adhar Singh & Ors Vs. Bansi [1987] INSC 72 (6 March 1987)
9.	Dipak Kumar Biswas Vs. Director of Public Instruction & Ors [1987] INSC 73 (6 March 1987)
10.	B.P. Khemka Pvt. Ltd. Vs. Birendra Kumar Bhowmick & ANR [1987] INSC 74 (6 March 1987)
11.	Dr. Shivarao Shantaram Wagle & Ors Vs. Union of India & Ors [1987] INSC 75 (8 March 1987)
12.	Brij Mohan Singh Chopra Vs. State of Punjab [1987] INSC 76 (11 March 1987)
13.	Commissioner of Excess Profit Tax, Kanpur Vs. Kalyan Mal Phool Chand, Nagar Ganj, Kanpur [1987] INSC 77 (13 March 1987)
14.	Commissioner of Sales Tax Vs. Leather Facts Co [1987] INSC 78 (24 March 1987)
15.	State of West Bengal & Ors Vs. Lal Chand Agarwalla & Ors [1987] INSC 79 (24 March 1987)
16.	Jagat Singh Vs. Karan Singh & Ors [1987] INSC 80 (24 March 1987)
17.	Sitaram Jivyabhai Gavali Vs. Ramjibhai Petiyabhai Mahala & Ors [1987] INSC 81 (25 March 1987)
18.	Sher Singh & Ors Vs. Financial Commissioner of Planning, Punjab & Ors [1987] INSC 82 (26 March 1987)
19.	Kewal Ram Vs. Smt. Ram Lubhai & Ors [1987] INSC 83 (26 March 1987)
20.	State of Gujarat Vs. Mohanlal Jitamaljiporwal & ANR [1987] INSC 84 (26 March 1987)
21.	Mackinnon Mackenzie & Co. Ltd. Vs. Audrey D'costa & ANR [1987] INSC 85 (26 March 1987)
22.	Hari Om Gautam. Vs. District Magistrate, Mathura & ANR [1987] INSC 86 (27 March 1987)
23.	Mahesh S/O. Ram Narain Vs. State of Madhya Pradesh [1987] INSC 87 (27 March 1987)
24.	Shamma Bhatt & Ors Vs. T. Ramakrishna Bhatt [1987] INSC 88 (27 March 1987)
25.	Miss Lena Khan Vs. Union of India & Ors [1987] INSC 89 (30 March 1987)
26.	Asharfi Lal & Sons Vs. State of U.P [1987] INSC 90 (30 March 1987)
27.	P. Ananthakrishnan Nair & ANR Vs. Dr. G. Ramakrishnan & ANR [1987] INSC 91 (31 March 1987)