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JUNE 1987
1.
P.D. Aggarwal & Ors Vs. State of U.P. & Ors [1987] INSC 165 (8 June 1987)
2.
Samarjit Ghosh Vs. Bennett Coleman & Company & ANR [1987] INSC 166 (29 June 1987)
3.
Fazal Ghosi, Wahid, Ayaz Ahmadand Riaz Ahmad Vs. State of U.P. & Ors [1987] INSC 167 (29 June 1987)
4.
Union of India Through Major Generalh C. Pathak Vs. Major S.K. Sharma [1987] INSC 168 (29 June 1987)
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