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JULY    1987

1. Bal Niketan Nursery School Vs. Kesari Prasad [1987] INSC 169 (15 July 1987)
2. Beopar Sahayak (P) Ltd. & Ors Vs. Vishwa Nath & Ors [1987] INSC 170 (15 July 1987)
3. State of Karnataka Vs. K. Gopalakrishna Shenoy & ANR [1987] INSC 171 (15 July 1987)
4. Ranjit Prasad Sinha Vs. State of Bihar & ANR [1987] INSC 172 (16 July 1987)
5. M. Satyanandam Vs. Deputy Secretary To The Government of Andhra Pradesh & ANR [1987] INSC 173 (17 July 1987)
6. Vinod Kumar Arora Vs. Smt. Surjit Kaur [1987] INSC 174 (17 July 1987)
7. Ganpat Ram Sharma & Ors Vs. Smt. Gayatri Devi [1987] INSC 175 (17 July 1987)
8. State Bank of India & Ors Vs. Mohd. Mynuddin [1987] INSC 176 (17 July 1987)
9. Makhan Singh Vs. Narainpura Co-Operative Agricultural Service Society Ltd. [1987] INSC 177 (17 July 1987)
10. Smt. Gulwant Kaur & ANR Vs. Mohinder Singh & Ors [1987] INSC 178 (20 July 1987)
11. Prasun Roy Vs. Calcutta Metropolitan Developmentauthority & ANR [1987] INSC 179 (20 July 1987)
12. Everest Industrial Corporation & Ors Vs. Gujarat State Financial Corporation [1987] INSC 180 (21 July 1987)
13. Venkatlal G. Pittie & ANR Vs. Bright Bros. (Pvt.) Ltd. [1987] INSC 181 (21 July 1987)
14. C.I.T. Gujarat Vs. Elecon Engineering Co. Ltd. [1987] INSC 182 (21 July 1987)
15. Pala Singh Vs. Union of India & Ors [1987] INSC 183 (22 July 1987)
16. Govind Potti Govindan Namboodiri Vs. Kesavan Govindan Potti & Ors [1987] INSC 184 (22 July 1987)
17. N.C. Dalwadi Vs. State of Gujarat [1987] INSC 185 (24 July 1987)
18. A.L. Ahuja Vs. Union of India [1987] INSC 186 (24 July 1987)
19. Jagjit Bus Service Vs. State Transport Commissioner, Punjab & ANR [1987] INSC 187 (27 July 1987)
20. Hindustan Steel Works Construction Ltd. Vs. C. Rajasekhar Rao [1987] INSC 188 (27 July 1987)
21. Mohinuddin @ Moin Master Vs. District Magistrate, Beed & Ors [1987] INSC 189 (28 July 1987)
22. Dipak Banerjee Vs. Smt. Lilabati Chakraborty [1987] INSC 190 (30 July 1987)
23. Bhagwan Dass & Ors Vs. State of Haryana & Ors [1987] INSC 191 (31 July 1987)
24. Bakshi Sardari Lal & Ors Vs. Union of India & ANR [1987] INSC 192 (31 July 1987)
25. Sir Shadi Lal Sugar And General Millsltd. & ANR Vs. Commissioner of Income Tax, Delhi [1987] INSC 193 (31 July 1987)
26. Shafait All Vs. Shiva Mal [1987] INSC 194 (31 July 1987)




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