Follow @SCJudgments
Login :
Advocate
|
Client
Supreme Court Judgments
Subscribe
JAN TO JUNE
JULY TO DEC
Sub Menu contents
JANUARY 1987
1.
State of Karnataka VS. Krishna Alias Raju [1987] INSC 1 (1 January 1987)
2.
All Delhi Cycle Rickshaw Operators Union VS. Municipal Corporation of Delhi & Ors [1987] INSC 2 (6 January 1987)
3.
Kotak & Co. VS. State of U.P [1987] INSC 3 (8 January 1987)
4.
Sakharam Shripati Jadhav VS. Chandrakant Alias Madhav Laxman Agnihotri & Ors [1987] INSC 4 (8 January 1987)
5.
Om Prakash VS. Amar Singh & ANR [1987] INSC 5 (9 January 1987)
6.
Alimenta S.A. VS. National Agricultural Co-Operative [1987] INSC 6 (9 January 1987)
7.
Central Wines, Hyderabad VS. Special Commercial Tax Officer [1987] INSC 7 (1) 15 (9 January 1987)
8.
Board of Trustees of The Port of Bombay VS. Jai Hind Oil Mills Company & Ors [1987] INSC 8 (9 January 1987)
9.
Samunder Singh VS. State of Rajasthan & Ors [1987] INSC 9 (12 January 1987)
10.
Ram Kumar VS. State of Haryana [1987] INSC 10 (13 January 1987)
11.
M.G. Wagh & Ors VS. Jay Engineering Works Ltd. [1987] INSC 11 (13 January 1987)
12.
V. Veerarajan & Ors VS. Government of Tamil Nadu & Ors [1987] INSC 12 (14 January 1987)
13.
Oil & Natural Gas Commission VS. Western Company of North America [1987] INSC 13 (16 January 1987)
14.
M.P. Singh, Dy. Supdt. of Police C.B.I. & Ors VS. Union of India & Ors [1987] INSC 14 (16 January 1987)
15.
Telecommunication Research Centre Scientific Officers VS. Union of India & Ors [1987] INSC 15 (16 January 1987)
16.
B.K. Srinivasan & ANR VS. State of Karnataka & Ors [1987] INSC 16 (19 January 1987)
17.
Balbir Singh VS. State of Haryana [1987] INSC 17 (20 January 1987)
18.
Dukhtar Jahan VS. Mohammed Farooq [1987] INSC 18 (20 January 1987)
19.
Union of India & Ors VS. Smt. Charanjit Kaur [1987] INSC 19 (20 January 1987)
20.
Abid Hussain & Ors VS. Union of India & Ors [1987] INSC 20 (22 January 1987)
21.
Reserve Bank of India VS. Peerless General Finance & Investment Co. Ltd. Ors [1987] INSC 21 (22 January 1987)
22.
Dipak Kumar Ghosh VS. Mira Sen [1987] INSC 22 (22 January 1987)
23.
Yogender Pal Singh & Ors VS. Union of India & Ors [1987] INSC 23 (23 January 1987)
24.
Bank of India VS. Yeturi Maredi Shanker Rao & ANR [1987] INSC 24 (28 January 1987)
25.
Hem Lall Bhandari VS. State of Sikkim & Ors [1987] INSC 25 (28 January 1987)
26.
Commissioner of Income Tax VS. Mussadilal Ram Bharose [1987] INSC 26 (28 January 1987)
27.
Tarsem Lal VS. State of Haryana [1987] INSC 27 (30 January 1987)
28.
Municipal Corporation of Hyderabad VS. P.N. Murthy & Ors [1987] INSC 28 (30 January 1987)
29.
Union of India & ANR VS. Wing Commander R.R. Hingorani (Retd.) [1987] INSC 29 (30 January 1987)
Tweet
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement