FEBRUARY    1987
1.	Kundan Lal Srikishan Mathura (U.P.). Vs. Commissioner of Sales Tax, U.P. & ANR [1987] INSC 30 (3 February 1987)
2.	Commissioner of Income-Tax,U.P., Lucknow. Vs. British India Corpn. Ltd., Kanpur [1987] INSC 31 (3 February 1987)
3.	Commissioner Ofincome Tax, Kanpur Vs. Dr. R.S. Gupta [1987] INSC 32 (3 February 1987)
4.	Catering Cleaners of Southern Railway Vs. Union of India & Ors [1987] INSC 33 (4 February 1987)
5.	Capt. (Now Major) Ashok Kshyap Vs. Mrs. Sudha Vasisht & ANR [1987] INSC 34 (4 February 1987)
6.	Tirath Ram Gupta Vs. Gurbachan Singh & Anr, [1987] INSC 35 (6 February 1987)
7.	A. Viswanathan Vs. State Transport Tribunal, Pondicherry & ANR [1987] INSC 36 (6 February 1987)
8.	Abdul Latif Abdul Wahab Sheikh Vs. B.K. Jha & ANR [1987] INSC 37 (9 February 1987)
9.	Premier Tyres Ltd. Vs. Collector of Central Excise, Cochin [1987] INSC 38 (9 February 1987)
10.	Jawahar Lal Singh Vs. Naresh Singh & Ors [1987] INSC 39 (10 February 1987)
11.	K. C. H. Prasad Vs. Smt. J.Vanalatha Devi & Ors [1987] INSC 40 (10 February 1987)
12.	State of Bihar & Orsetc. Vs. Ashok Industries & ANR [1987] INSC 41 (10 February 1987)
13.	Mahabir Prasad Santuka & Ors Vs. Collector, Cuttack & Ors [1987] INSC 42 (11 February 1987)
14.	Sachidananda Pandey Vs. State of West Bengal & Ors [1987] INSC 43 (11 February 1987)
15.	A.N. Pathak & Ors Vs. Secretary To The Government, Ministry of Defence & ANR [1987] INSC 44 (12 February 1987)
16.	Biswanath Ghosh Vs. State of West Bengal & Ors [1987] INSC 45 (16 February 1987)
17.	State of Karnataka Vs. Kuppuswamy Gownder [1987] INSC 46 (16 February 1987)
18.	Gokak Patel Volkart Limited Vs. Collector of Central Excise, Belgaum [1987] INSC 47 (17 February 1987)
19.	Dr. Vijaya Manohar Arbat Vs. Kashi Rao Rajaram Sawai & ANR [1987] INSC 48 (18 February 1987)
20.	Tsering Dolkar Vs. Administrator, Union Territory of Delhi & Ors [1987] INSC 49 (18 February 1987)
21.	Mysore Rolling Mills (P) Ltd. Vs. Collector of Central Excise, Belgaum [1987] INSC 50 (18 February 1987)
22.	Kanubhai Brahmbhatt Vs. State of Gujarat [1987] INSC 51 (18 February 1987)
23.	Collector Land Acquisition, Anantnag & ANR Vs. Mst. Katiji & Ors [1987] INSC 52 (19 February 1987)
24.	Chowgule & Co. Private Limited Vs. Union of India & Ors [1987] INSC 53 (19 February 1987)
25.	Union of India Vs. A.R. Shinde & ANR [1987] INSC 54 (19 February 1987)
26.	Union of India & ANR Vs. R.C.D.' Souza [1987] INSC 55 (20 February 1987)
27.	Hindu Jea Band, Jaipur Vs. Regional Director, Employees' State Insurance Corporation [1987] INSC 56 (20 February 1987)
28.	Bachan Lal Kalgotra Vs. State of Jammu & Kashmir & Ors [1987] INSC 57 (20 February 1987)
29.	State of Karnataka Vs. Shri Rameshwara Rice Mills Thirthahalli [1987] INSC 58 (24 February 1987)
30.	Pandiyan Roadways Corporation Ltd. Vs. Thiru M.A. Egappan [1987] INSC 59 (24 February 1987)
31.	State of Uttar Pradesh Vs. Brahma Datt Sharma & ANR [1987] INSC 60 (25 February 1987)
32.	Smt. Mary Oommen Vs. Manager, M.G.M. High School, Kuruppampaddy,Kerala & Ors [1987] INSC 61 (25 February 1987)
33.	State of U.P. Vs. Hari Shankar Tewari [1987] INSC 62 (25 February 1987)
34.	Isha Steel Treatment, Bombay Vs. Association of Engineering Workers, Bombay & ANR [1987] INSC 63 (25 February 1987)
35.	Param Hans Yadav & Sadanand Tripathi Vs. State of Bihar & Ors [1987] INSC 64 (25 February 1987)