DECEMBER    1987
1.	Sant Lal Bharti Vs. State of Punjab [1987] INSC 355 (1 December 1987)
2.	Hanumant Kumar Telesara Vs. Mohan Lal [1987] INSC 356 (1 December 1987)
3.	Ram Kumar & Ors Vs. Union of India & Ors [1987] INSC 357 (2 December 1987)
4.	Brijendra Nath Bhargava & ANR Vs. Harsh Wardhan & Ors [1987] INSC 358 (2 December 1987)
5.	U.P. Income-Tax Department Contingent Paid State Welfare Vs. Union of India & Ors [1987] INSC 359 (4 December 1987)
6.	Paradise Printers & Ors Vs. A Union Territory of Chandigarh & Ors [1987] INSC 360 (4 December 1987)
7.	Fertilizer Corporation of India Ltd. Vs. State of Bihar [1987] INSC 361 (4 December 1987)
8.	State of Orissa & Ors A Vs. Construction India [1987] INSC 362 (4 December 1987)
9.	State of Orissa & ANR Vs. Alekh Chandrajena [1987] INSC 363 (7 December 1987)
10.	Delhi Municipal Karamchari Ekta Union (Regd.) Vs. P.L. Sngh & Ors [1987] INSC 364 (7 December 1987)
11.	G.C. Gupta & Ors Vs. N K. Pandey & Ors [1987] INSC 365 (8 December 1987)
12.	Sushil Kumar & Ors Vs. State of Haryana & Ors [1987] INSC 366 (8 December 1987)
13.	Smt. Jahejo Devi & Ors A Vs. Moharam Ali [1987] INSC 367 (9 December 1987)
14.	Aarti Gupta & Ors Vs. State of Punjab & Ors [1987] INSC 368 (9 December 1987)
15.	Sanjay Suri & ANR Vs. Delhi Administration, Delhi & ANR [1987] INSC 369 (9 December 1987)
16.	Food Corporation of India Vs. Surendra, Devendra & Mohendra Transport Co [1987] INSC 370 (10 December 1987)
17.	Sri K. Prasad & Ors Vs. Union of India & Ors [1987] INSC 371 (10 December 1987)
18.	Tekraj Vasandi Alias K.L. Basandhi Vs. Union of India & Ors [1987] INSC 372 (10 December 1987)
19.	Dewan Joynal Abedin Vs. Abdul Wazed Alias Abdul Wazad Miah & Ors [1987] INSC 373 (11 December 1987)
20.	A.N. Shashtri Vs. State of Punjab & Ors [1987] INSC 374 (11 December 1987)
21.	Raja Ram Kumar Bhargava Vs. Union of India [1987] INSC 375 (11 December 1987)
22.	J. L. Nanda Vs. Smt. Veena Nanda [1987] INSC 376 (11 December 1987)
23.	Commlssloner of Gift Tax, Gujarat Vs. Sh. Ambalal Sarab [1987] INSC 377 (11 December 1987)
24.	Gurpreet Singh Vs. Chatur Bhuj Goel [1987] INSC 378 (15 December 1987)
25.	Commissioner of Income Tax, Vs. Vikram Cotton Mills Ltd. [1987] INSC 379 (15 December 1987)
26.	Ram Sewak Vs. Munna Lal [1987] INSC 380 (16 December 1987)
27.	Nirmal Kumar Choudhary & Ors Vs. State of Bihar & Ors, [1987] INSC 381 (16 December 1987)
28.	A Registrar of Firms, Societies and Chits, Utiar Pradesh Vs. Secured Investment Company, Lucknow & ANR [1987] INSC 382 (17 December 1987)
29.	Babu Rao Allias P.B. Samant Vs. Union of India & Ors [1987] INSC 383 (17 December 1987)
30.	Mukesh Kumar Aggarwal & Ors Vs. State of Madhya Pradesh & Ors [1987] INSC 384 (18 December 1987)
31.	Smt. Beena Tiwari & ANR Vs. State of Madhya Pradesh & ANR [1987] INSC 385 (18 December 1987)
32.	Salonah Tea Company Ltd Vs. Superintendent of Taxes Nowgong & Ors [1987] INSC 386 (18 December 1987)