AUGUAST    1987
1.	State of Uttar Pradesh & Ors Vs. Kasturi Lal Har Lal [1987] INSC 195 (3 August 1987)
2.	Dr. Dinesh Kumar & Ors Vs. Motilal Nehru Medical College, Allahabad & Ors [1987] INSC 196 (3 August 1987)
3.	Krishna District Co-Operative Marketingsociety Limited, Vij Vs. N.V. Purnachandra Rao & Ors [1987] INSC 197 (3 August 1987)
4.	Smt. Nandita Bose Vs. Ratanlal Nahata [1987] INSC 198 (4 August 1987)
5.	Cemindia Co. Ltd. Vs. Bachubhai N. Raval [1987] INSC 199 (4 August 1987)
6.	Inder Mohan Lal Vs. Ramesh Khanna [1987] INSC 200 (4 August 1987)
7.	U.P. Pollution Control Board Vs. Modi Distillery & Ors [1987] INSC 201 (6 August 1987)
8.	Smt. Poonam Lata Vs. M.L. Wadhawan & ANR [1987] INSC 202 (7 August 1987)
9.	U.P. Public Service Commission At Allahabad Vs. Suresh Chandra Tewari & ANR [1987] INSC 203 (7 August 1987)
10.	R.D. Gupta & Ors Vs. Lt. Governor Delhi Admn, & Ors [1987] INSC 204 (7 August 1987)
11.	Pratapsinhji N. Desai Vs. Deputy Charity Commissioner, Gujarat & Ors [1987] INSC 205 (11 August 1987)
12.	Conal Bihimappa Vs. State of Karnataka & Ors [1987] INSC 206 (11 August 1987)
13.	General Electric Company Vs. Renusagar Power Company [1987] INSC 207 (11 August 1987)
14.	Coimbatore District Podu Thozillar Samgamrepresented By Its Vs. Bala Subramania Foundry & Ors [1987] INSC 208 (11 August 1987)
15.	Joginder Kumar Butan Vs. R.P. Oberoi [1987] INSC 209 (12 August 1987)
16.	R.L. Marwaha Vs. Union of India & Ors [1987] INSC 210 (12 August 1987)
17.	Hardeep Singh Vs. State of Haryana & Ors [1987] INSC 211 (13 August 1987)
18.	Osmania University Teachers Association Vs. State of Andhra Pradesh & ANR [1987] INSC 212 (13 August 1987)
19.	Inder Singh & Ors Vs. Vyas Muni Mishra & Ors [1987] INSC 213 (14 August 1987)
20.	State of Karnataka Vs. Narsa Reddy [1987] INSC 214 (14 August 1987)
21.	Yashbir Singh & Ors Vs. Union of India & Ors [1987] INSC 215 (18 August 1987)
22.	Kashi Ram Vs. Rakesh Arora [1987] INSC 216 (18 August 1987)
23.	Common Cause Registered Society Vs. Union of India & Ors [1987] INSC 217 (18 August 1987)
24.	Calcutta Youth Front & Ors Vs. State of West Bengal & Ors [1987] INSC 218 (18 August 1987)
25.	International Ore & Fertilizers (India) Pvt. Ltd. Vs. Employees' State Insurance Corporation [1987] INSC 219 (18 August 1987)
26.	Khalid Hussain Vs. Commissioner & Secretary To Government of Tamil Nadu, Health [1987] INSC 220 (19 August 1987)
27.	Abhay Singh Surana & Ors Vs. Secretary Ministry of Communication & Ors [1987] INSC 221 (19 August 1987)
28.	Nancy John Lyndon Vs. Prabhati Lal Chowdhury & Ors [1987] INSC 222 (19 August 1987)
29.	K. Rajaiah Vs. State of Andhra Pradesh & Ors [1987] INSC 223 (19 August 1987)
30.	Ram Kumar Vs. State of Haryana [1987] INSC 224 (20 August 1987)
31.	Hava Singh Vs. State of Haryana & ANR [1987] INSC 225 (21 August 1987)
32.	Modern Industrial Corporation Vs. Collector of Central Excise & Ors [1987] INSC 226 (25 August 1987)
33.	State of Gujarat Vs. Akhilesh C. Bhargav & Ors [1987] INSC 227 (26 August 1987)
34.	Md. Salim Vs. Md. All & Ors [1987] INSC 228 (26 August 1987)
35.	Smt. Shanti Sharma & Ors Vs. Smt. Ved Prabha & Ors [1987] INSC 229 (26 August 1987)
36.	Sushil Kumar Porwal & Ors Vs. Vipin Maneklal & Ors [1987] INSC 230 (27 August 1987)
37.	Jai Prakash & Ors Vs. State of Haryana & Ors [1987] INSC 231 (27 August 1987)
38.	Durgacharan Misra Vs. State of Orissa & Ors [1987] INSC 232 (27 August 1987)
39.	Subramaniam Shanmugham Vs. M.L. Rajendran & Ors [1987] INSC 233 (28 August 1987)
40.	A.K. Subbaiah & Ors Vs. State of Karnataka & Ors [1987] INSC 234 (28 August 1987)