APRIL    1987
1.	Skandia Insurance Co. Ltd. Vs. Kokilaben Chandravadan & Ors [1987] INSC 92 (1 April 1987)
2.	Tota Singh & ANR Vs. State of Punjab [1987] INSC 93 (1 April 1987)
3.	State of Orissa Vs. Bhagaban Barik [1987] INSC 94 (2 April 1987)
4.	Begum Subanu Alias Saira Banu & ANR Vs. A.M. Abdul Gafoor [1987] INSC 95 (3 April 1987)
5.	K.P. Subbarama Sastri & Ors Vs. K.S. Raghavan & Ors [1987] INSC 96 (3 April 1987)
6.	I.L. Dhingra & Ors Vs. State of U.P. & Ors [1987] INSC 97 (6 April 1987)
7.	Ram Sarup Gupta (Dead) By Lrs. Vs. Bishun Narain Inter College & Ors [1987] INSC 98 (8 April 1987)
8.	Joint Director of Mines Safety Vs. Tandur & Nayandgi Stonequarries (P) Ltd. [1987] INSC 99 (8 April 1987)
9.	Bharat Barrel & Drum Manufacturing Company Pvt. Limited Vs. Bharat Barrel Employees Union [1987] INSC 100 (9 April 1987)
10.	Ramesh Laxman Pardeshi Vs. State of Maharashtra [1987] INSC 101 (10 April 1987)
11.	Jai Mahavir Co-Operative Housing Society Ltd. Vs. Panchal Keshavlal Narbheram & Ors [1987] INSC 102 (10 April 1987)
12.	Commissioner of Income Tax, Calcutfa Vs. T.I. & M. Sales Ltd. [1987] INSC 103 (10 April 1987)
13.	Union of India & ANR Vs. Cynamide India Ltd. & ANR [1987] INSC 104 (10 April 1987)
14.	Kansa Behera Vs. State of Orissa [1987] INSC 105 (12 April 1987)
15.	Chaman Lal & Ors Vs. State of Haryana [1987] INSC 106 (13 April 1987)
16.	Union of India & Ors Vs. N. Hargopal & Ors [1987] INSC 107 (13 April 1987)
17.	Subash Shiv Shankar Vs. State of U.P [1987] INSC 108 (14 April 1987)
18.	State of U.P. Vs. Niyamat & Ors [1987] INSC 109 (14 April 1987)
19.	Commissioner of Income Tax, U.P. Vs. Shah Sadiq and Sons [1987] INSC 110 (14 April 1987)
20.	Lachman Singh Vs. Kirpa Singh & Ors [1987] INSC 111 (14 April 1987)
21.	Dev Singh & Ors Vs. Registrar, Punjab & Haryana High Court & Ors [1987] INSC 112 (15 April 1987)
22.	D. Navinachandra & Co., Bombay & ANR Vs. Union of India & Ors [1987] INSC 113 (15 April 1987)
23.	Mrs. Y. Theclamma Vs. Union of India & Ors [1987] INSC 114 (15 April 1987)
24.	Jamana Flour & Oil Mill (P) Ltd. Vs. State of Bihar [1987] INSC 115 (16 April 1987)
25.	Commissioner of Gift Tax Gujarat Vs. Chhotalal Mohanlal [1987] INSC 116 (16 April 1987)
26.	State of Haryana Vs. Shri P.C. Wadhwa, Ips Inspector General of Police & ANR [1987] INSC 117 (16 April 1987)
27.	Union of India Vs. Nihar Kanta Sen & Ors [1987] INSC 118 (21 April 1987)
28.	Income-Tax Officer, Calcutta & Ors Vs. Radheshyam Ladia [1987] INSC 119 (21 April 1987)
29.	United Bank of India Vs. Smt. Kanan Bala Devi & Ors [1987] INSC 120 (21 April 1987)
30.	Ramchandra Goverdhan Pandit Vs. Charity Commissioner of State of Gujarat [1987] INSC 121 (21 April 1987)
31.	Jagannathan Pillai Vs. Kunjithapadam Pillai & Ors [1987] INSC 122 (21 April 1987)
32.	State of Haryana Vs. Uttam Alias Cheaku [1987] INSC 123 (21 April 1987)
33.	Vinod Kumar Vs. State of U.P [1987] INSC 124 (21 April 1987)
34.	Smt. Padmavati Jaikrishna Vs. Addl. Commissioner of Income Gujarat Ahmedabad [1987] INSC 125 (22 April 1987)
35.	Commissioner of Income-Tax, Kanpur Vs. Behari Lal Ram Charan Ltd. [1987] INSC 126 (22 April 1987)
36.	Canara Bank Vs. Canara Sales Corporation & Ors [1987] INSC 127 (22 April 1987)
37.	Smt. Poonam Lata Vs. M.L. Wadhawan & Ors [1987] INSC 128 (22 April 1987)
38.	Khargram Panchayat Samity & ANR Vs. State of West Bengal & Ors [1987] INSC 129 (23 April 1987)
39.	H.S. Srinivasa Raghavachar Vs. State of Karnataka & Ors [1987] INSC 130 (23 April 1987)
40.	Shri Balaganesan Metals Vs. Shri M.N. Shanmugham Chetty & Ors [1987] INSC 131 (23 April 1987)
41.	Workers of M/S Rohtas Industries Ltd. Vs. M/S Rohtas Industries Ltd. [1987] INSC 132 (27 April 1987)
42.	R.K.Upadhyaya Vs. Shanabhai P. Patel [1987] INSC 133 (28 April 1987)
43.	Shahzad Hasan Khan Vs. Ishtiaq Hasan Khan & ANR [1987] INSC 134 (28 April 1987)
44.	Security Guards Board For Greaterbombay & Thana Distt. Vs. Security & Personnel Service Pvt. Ltd. & Ors [1987] INSC 135 (28 April 1987)
45.	State of Bihar Vs. Kripalu Shanker [1987] INSC 136 (28 April 1987)
46.	Galib Bin Awaz Vs. Mohd. Abdul Khader & Ors [1987] INSC 137 (28 April 1987)
47.	"Collector of Central Excise Calcutta Vs. Multiple Fabrics Pvt. Ltd. [1987] INSC 138 (28 April 1987)
48.	Kailash Kaur Vs. State of Punjab [1987] INSC 139 (28 April 1987)
49.	Palayi Kizhakkekara Mathaiy's Sonk.M. Mathew & ANR Vs. Pothiyill Mommutty's Son Hamsa Haji & Ors [1987] INSC 140 (29 April 1987)
50.	Seth Banarsi Dass Gupta & ANR Vs. Commissioner of Income-Tax, Delhi [1987] INSC 141 (29 April 1987)
51.	Commissioner, Sales Tax, U.P. Vs. Agra Belting Works, Agra [1987] INSC 142 (29 April 1987)
52.	Ajmer Singh Vs. Union of India & Ors [1987] INSC 143 (29 April 1987)
53.	Pushpadevi M. Jatia Vs. M.L. Wadhavan, Addl. Secretary Government of India & Ors [1987] INSC 144 (29 April 1987)