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OCTOBER    1986

1. Karnataka State Tourism Development Corpn. Ltd. Vs. Karnataka State Transport Tribunal & Ors [1986] INSC 210 (1 October 1986)
2. Commissioner of Income-Tax, Madhya Pradesh Vs. Maharaja Bahadur Singh & Ors [1986] INSC 211 (13 October 1986)
3. Hari Chand @ Harish Chandra Vs. Shri Daulat Ram [1986] INSC 212 (15 October 1986)
4. State of Assam Vs. Muhim Barkataki & ANR [1986] INSC 213 (20 October 1986)
5. Late Nawab Sir Mir Osman Ali Khan Vs. Commissioner of Wealth Tax, Hyderabad [1986] INSC 214 (21 October 1986)
6. Institute of Chartered Accountants Vs. L.K. Ratna & Ors [1986] INSC 215 (21 October 1986)
7. Jagbir Singh & Ors Vs. General Manager, Punjab Roadways & Ors [1986] INSC 216 (24 October 1986)
8. Jagdish & Ors Vs. Nathi Mal Kejriwal & Ors [1986] INSC 217 (24 October 1986)
9. State of Madhya Pradesh & Ors Vs. Nandlal Jaiswal & Ors [1986] INSC 218 (24 October 1986)
10. Punjab State Electricity Board,Patiala & ANR Vs. Ravinder Kumar Sharma & Ors [1986] INSC 219 (27 October 1986)
11. Sidhosons & ANR Vs. Union of India & Ors [1986] INSC 220 (28 October 1986)
12. A.R. Antulay Vs. R.S. Naik & Ors [1986] INSC 221 (29 October 1986)
13. Kasturi Lal Harlal Vs. State of U.P. & Ors [1986] INSC 222 (29 October 1986)




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