NOVEMBER    1986
1.	Dr. (Smt.) Keshav Devi Vs. Shri Girdhari Lal Pahwa & Ors [1986] INSC 223 (5 November 1986)
2.	Harbhajan Singh Dhalla Vs. Union of India [1986] INSC 224 (5 November 1986)
3.	Lakshmichand & Balchand Vs. State of Andhra Pradesh [1986] INSC 225 (5 November 1986)
4.	State of U.P. Vs. Civil Judge, Nainital & Ors [1986] INSC 226 (5 November 1986)
5.	Rakesh Saxena Vs. State Through C.B.I [1986] INSC 227 (7 November 1986)
6.	State of Kerala Vs. A. Lakshmikutty & Ors [1986] INSC 228 (10 November 1986)
7.	Municipal Corporation of Hyderabad Vs. Hyderabad Race Club [1986] INSC 229 (11 November 1986)
8.	Bakul Oil Industries & ANR Vs. State of Gujarat & ANR [1986] INSC 230 (11 November 1986)
9.	Mrs. Elizabeth Dinshaw Vs. Arvand M. Dinshaw & ANR [1986] INSC 231 (11 November 1986)
10.	Maharaj Dhiraj Himmatsinghji & Ors Vs. State of Rajasthan & ANR [1986] INSC 232 (12 November 1986)
11.	Sarguja Transport Service Vs. State Transport Tribunal, M.P.,Gwalior & Ors [1986] INSC 233 (12 November 1986)
12.	Kameshwar Singh Srivastava Vs. Iv Addl. Dist. Judge Lucknow & Ors [1986] INSC 234 (14 November 1986)
13.	Anant Sakharam Raut & Ors Vs. State of Maharashtra & ANR [1986] INSC 235 (14 November 1986)
14.	Frank Anthony Public School Employees Association Vs. Union of India & Ors [1986] INSC 236 (17 November 1986)
15.	Government of Tamilnadu Vs. Ahobila Matam [1986] INSC 237 (17 November 1986)
16.	Prakash Chander Manchanda & ANR Vs. Smt. Janki Manchanda [1986] INSC 238 (18 November 1986)
17.	Amarjit Singh Vs. Smt. Khatoon Quamarain [1986] INSC 239 (18 November 1986)
18.	New Central Jute Mills Co. Ltd. Vs. Uttar Pradesh Electricity Board, Lucknow & Ors [1986] INSC 240 (19 November 1986)
19.	State of Andhra Pradesh Vs. Gowthu Ranghunayakulu & Ors [1986] INSC 241 (19 November 1986)
20.	State of Kerala Vs. Mathal Verghese & Ors [1986] INSC 242 (19 November 1986)
21.	Ishwar Singh Bagga & Ors Vs. State of Rajasthan [1986] INSC 243 (19 November 1986)
22.	Bihar Legal Support Society Vs. The Chief Justice of India & ANR [1986] INSC 244 (19 November 1986)
23.	Delhi Police Non-Gazettedkarmchari Sangh & Ors Vs. Union of India & Ors [1986] INSC 245 (20 November 1986)
24.	Banwasi Sewa Ashram Vs. State of U.P. & Ors [1986] INSC 246 (20 November 1986)
25.	Kalyan Mills Ltd. Vs. Union of India & Ors [1986] INSC 247 (21 November 1986)
26.	Kothi Satyanarayana Vs. Galla Sithayya & Ors [1986] INSC 248 (21 November 1986)
27.	Union of India & Ors Vs. Visveswaraya Iron & Steel Ltd. [1986] INSC 249 (24 November 1986)
28.	Brij Mohan Parihar Vs. M.P. State Road Transport Corporation & Ors [1986] INSC 250 (25 November 1986)
29.	A.S. Sulochana Vs. C. Dharmalingam [1986] INSC 251 (28 November 1986)
30.	Tekchand & ANR Vs. Tekchand, Supdt. of Police & Ors [1986] INSC 252 (28 November 1986)