MAY    1986
1.	State of Tamil Nadu Vs. Kodaianal Motor Union (P) Ltd. [1986] INSC 100 (1 May 1986)
2.	Rajendra Prasad Mathur Vs. Karnataka University & ANR [1986] INSC 101 (1 May 1986)
3.	Ram Chander Vs. Union of India & Ors [1986] INSC 102 (2 May 1986)
4.	Dr. H.P. Hajela Vs. N.S. Verma & Ors [1986] INSC 103 (2 May 1986)
5.	Sawai Singh Vs. State of Rajasthan [1986] INSC 104 (2 May 1986)
6.	Comhissioner of Incohe-Tax, Bombay Vs. Vanaz Engineering (P) Ltd., Bombay [1986] INSC 105 (2 May 1986)
7.	Tulsipur Sugar Co. Ltd. Vs. Secretary to The Government of U.P. & Ors [1986] INSC 106 (2 May 1986)
8.	Andhra Re-Rolling Works, Hyderabad Vs. Union of India & Ors [1986] INSC 107 (5 May 1986)
9.	Mumbai Mazdoor Sabha Vs. Bennet Coleman & Company Ltd. & Ors [1986] INSC 108 (6 May 1986)
10.	Bira Kishore Naik Vs. Coal India Ltd. & Ors [1986] INSC 109 (7 May 1986)
11.	Jarnail Singh & Ors Vs. State of Punjab & Ors [1986] INSC 110 (7 May 1986)
12.	Chaganti Satyanarayan & Ors Vs. State of Andhra Pradesh [1986] INSC 111 (8 May 1986)
13.	Indian Oil Corporation Vs. Income Tax Officer, Central Circle V, Calcutta & Ors [1986] INSC 112 (8 May 1986)
14.	Arun S/O Mahadeorao Damka Vs. Additional Inspector General of Police & ANR [1986] INSC 113 (8 May 1986)
15.	Commissioner of Income Tax, Bombay Vs. H. Holck Larsen [1986] INSC 114 (8 May 1986)
16.	Pakirbhai Fuiabhai Soinnki Vs. Presiding Officer & ANR [1986] INSC 115 (8 May 1986)
17.	Om Prakash Maurya Vs. U.P. Cooperative Sugar Factories Federation, Lucknow & Ors [1986] INSC 116 (9 May 1986)
18.	Harminder Singh Arora Vs. Union of India & Ors [1986] INSC 117 (9 May 1986)
19.	Controller of Estate Duty Gujarat, Ahmedabad Vs. Mrudula Nareshchandra [1986] INSC 118 (9 May 1986)
20.	Commissioner of Income-Tax, Calcutta Vs. Biju Patnaik [1986] INSC 119 (9 May 1986)
21.	Smt. Dhanwanti Vs. D.D. Gupta [1986] INSC 120 (9 May 1986)
22.	Om Prakash Rana Vs. Swarup Singh Tomar & Ors [1986] INSC 121 (9 May 1986)
23.	State of Gujarat Vs. Thakor Shri Pravinsinhji Bharatsinhji & Ors [1986] INSC 122 (15 May 1986)
24.	Indo Afghan Chambers of Commerce & ANR Vs. Union of India & Ors [1986] INSC 123 (15 May 1986)
25.	Shitla Prasad Shukla Vs. State of U.P. & Ors [1986] INSC 124 (19 May 1986)
26.	Supdt. & Remembrancer of Legal Affairs, West Bengal Vs. Usha Ranjan Roy Choudhury & ANR [1986] INSC 125 (21 May 1986)