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MARCH    1986

1. Delhi Cloth & General Mills Co. Ltd. Vs. Union of India & Ors [1986] INSC 25 (4 March 1986)
2. S. Thenappa Chettiar Vs. State of Tamil Nadu [1986] INSC 26 (4 March 1986)
3. D.K. Trivedi And Sons & Ors Vs. State of Gujarat & Ors [1986] INSC 27 (5 March 1986)
4. Raj Prakash Chemicals Ltd. & ANR Vs. Union of India & Ors [1986] INSC 28 (5 March 1986)
5. Ashok Kumar Mittal Vs. Maruti Udyog Ltd. & ANR [1986] INSC 29 (7 March 1986)
6. Commissioner of Income-Tax Andhra Pradesh, Hyderabad. Vs. Andhra Pradesh State Road Transport Corporation, Hyderabad [1986] INSC 30 (7 March 1986)
7. Om Prakash Vs. Bhagwan Das [1986] INSC 31 (10 March 1986)
8. Suk Das & ANR Vs. Union Territory of Arunachal Pradesh [1986] INSC 32 (10 March 1986)
9. Santosh Kumar & Ors Vs. Central Warehousing Corporation & ANR [1986] INSC 33 (11 March 1986)
10. M. Satyanarayana Vs. The State of Karnataka & ANR [1986] INSC 34 (12 March 1986)
11. Delhi Cloth & General Mills Company Ltd. & ANR Vs. Rajasthan State Electricity Board & ANR [1986] INSC 35 (12 March 1986)
12. Indo-Aden Salt Mfg. & Trading Co. Pvt. Ltd. Vs. Commissioner of Income Tax, Bombay [1986] INSC 36 (12 March 1986)
13. Mohd. Salimuddin Vs. Misri Lal & ANR [1986] INSC 37 (12 March 1986)
14. Bakul Cashew Co. & Ors Vs. Sales Tax Officer Quilon & ANR [1986] INSC 38 (12 March 1986)
15. State of Maharashtra & ANR Vs. Basantibai Mohanlal Khetan & Ors [1986] INSC 39 (13 March 1986)
16. Kumari Suneeta Ramchandra Vs. State of Maharashtra & ANR [1986] INSC 40 (13 March 1986)
17. Doburg Lager Breweries Pvt. Ltd. Vs. Dhariwal Bottle Trading Co. & ANR [1986] INSC 41 (14 March 1986)
18. Umaji Keshao Meshram & Ors Vs. Radhikabai W/O Anandrao Banapurkar & ANR [1986] INSC 42 (14 March 1986)
19. Associated Tanners Vizianagram, A.P. Vs. Commercial Tax Officer, Vizianagram, Andhra Pradesh & Ors [1986] INSC 43 (18 March 1986)
20. Chunni Lal Parshadi Lal Vs. Commissioner of Sales Tax, U.P., Lucknow [1986] INSC 44 (18 March 1986)
21. Commissioner of Income Tax Vs. Shivakami Co. Pvt. Ltd. [1986] INSC 45 (18 March 1986)
22. Om Prakash Shukla Vs. Akhilesh Kumar Shukla & Ors [1986] INSC 46 (18 March 1986)
23. Commissioner of Income-Tax, Orissa Vs. Orissa Corporation (P) Ltd. [1986] INSC 47 (19 March 1986)
24. Indravadan H. Shah Vs. State of Gujarat & ANR [1986] INSC 48 (19 March 1986)
25. Niranjan & Co. P. Ltd. Vs. Commissioner of Income Tax, West Bengal & Ors [1986] INSC 49 (19 March 1986)
26. Commissioner of Income Tax U.P., Lucknow Vs. J.K. Hosiery Factory, Kanpur [1986] INSC 50 (19 March 1986)
27. Sodhi Transport Co. & ANR Vs. State of U.P. & ANR [1986] INSC 51 (20 March 1986)
28. Cantonment Board, Dehu Road & ANR Vs. Mahindra Owen Ltd. & ANR [1986] INSC 52 (31 March 1986)




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