JULY    1986
1.	Atul Glass Industries (Pvt) Ltd. Vs. Collector of Central Excise [1986] INSC 126 (10 July 1986)
2.	Bansi Lal & Ors Vs. Laxman Singh [1986] INSC 127 (15 July 1986)
3.	Dishergarh Power Supply Company Ltd., Calcutta & ANR Vs. Workmen of Dishergarh Supply Co. Ltd. & Ors [1986] INSC 128 (15 July 1986)
4.	Bajrang Gopilal Gajabi Vs. M.N. Balkundri & Ors [1986] INSC 129 (15 July 1986)
5.	Union of India Vs. Rajeswari and Co, & Ors [1986] INSC 130 (15 July 1986)
6.	C.I.T. (Central), Madras Vs. Canara Workshops (P) Ltd., Kodialball, Mangalore [1986] INSC 131 (15 July 1986)
7.	Commissioner of Agricultural Income-Tax, Trivandrum Vs. Kerala Estate Mooriad Chalapuram [1986] INSC 132 (15 July 1986)
8.	Commissioner of Income-Tax, Delhi Vs. Mahalaxmi Sugar Mills Co. Ltd. [1986] INSC 133 (15 July 1986)
9.	Central Provinces Manganese Ore Co. Ltd. Vs. Commissioner of Income Tax [1986] INSC 134 (15 July 1986)
10.	C.I.T. Bombay City Vs. Bombay Burmah Trading Corporation, Bombay [1986] INSC 135 (16 July 1986)
11.	Commissioner of Wealth Tax. Kanpur Vs. Chander Sen [1986] INSC 136 (16 July 1986)
12.	Madras Marine & Co. Vs. State of Madras [1986] INSC 137 (16 July 1986)
13.	Kirti Bhusan Singh Vs. State of Bihar & Ors [1986] INSC 138 (16 July 1986)
14.	Anchor Pressings (P) Ltd. Vs. Commissioner of Income Tax, U.P. & Ors [1986] INSC 139 (16 July 1986)
15.	Madnani Development Corpn. (P) Ltd. Vs. Commissioner of Income-Tax, Orissa [1986] INSC 140 (16 July 1986)
16.	Commissioner of Income-Tax, U.P. Vs. Laxmi Sugar & Oil Mills Ltd. [1986] INSC 141 (16 July 1986)
17.	Patnaik & Co. Ltd. Vs. The Commissioner of Income Tax, Orissa [1986] INSC 142 (16 July 1986)
18.	Jagdish Sugar Mills Ltd. Vs. The C.I.T Lucknow [1986] INSC 143 (16 July 1986)
19.	M.C.T. Muthiah & ANR Vs. The Controller of Estate Duty, Madras [1986] INSC 144 (17 July 1986)
20.	Commissioner of Income Tax, Bihar, Patna Vs. Amar Singh Gowamal & Sons, Jharia, Dhanbad [1986] INSC 145 (17 July 1986)
21.	Commissioner of Income Tax, Haryana,Himachal Pradesh & Delh Vs. Tarsem Kumar & ANR [1986] INSC 146 (17 July 1986)
22.	Sterling Foods, A Partnership Firm Represented by Itspartne Vs. The State of Karnataka & ANR [1986] INSC 147 (21 July 1986)
23.	Dinesh Kumar & Ors Vs. Motilal Nehru Medical College, Allahabad & Ors 13 [1986] INSC 148 (21 July 1986)
24.	Bachan Singh & ANR Vs. Chhotu Ram & Ors [1986] INSC 149 (23 July 1986)
25.	State Government Pensioners' Association & Ors Vs. State of Andhra Pradesh [1986] INSC 150 (25 July 1986)
26.	Commissioner of Income-Tax, West Bengal, Calcutta Vs. Hindustan Housing & Land Development Trust Limited [1986] INSC 151 (29 July 1986)
27.	Commissioner of Income Tax, Kanpur Vs. The Elgin Mills Ltd., Kanpur [1986] INSC 152 (31 July 1986)
28.	Commissioner of Income Tax, Kanpur Vs. Saran Engineering Co. Ltd. [1986] INSC 153 (31 July 1986)