JANUARY    1986
1.	Ganpat Giri Vs. Iind Additional District Judge, Balia & Ors [1986] INSC 1 (7 January 1986)
2.	Bhavarlal Labhchand Shah Vs. Kanaiyalal Nathalal Intawala [1986] INSC 2 (7 January 1986)
3.	Dilharshankar C. Bhachecha Vs. The Controller of Estate Duty, Ahmedabad [1986] INSC 3 (8 January 1986)
4.	State Bank of Travancore Vs. Commissioner of Income Tax, Kerala [1986] INSC 4 (8 January 1986)
5.	Sudhan Singh & Ors Vs. University of Delhi & Ors [1986] INSC 5 (14 January 1986)
6.	Monsanto Company By Their Patent Agent, De Penning And Depe Vs. Coramandal Indag Products (P) Ltd. [1986] INSC 6 (14 January 1986)
7.	Union of India & Ors Vs. Arun Kumar Roy [1986] INSC 7 (23 January 1986)
8.	Om Parkash Agarwaletc. Vs. Giri Raj Kishori & Ors [1986] INSC 8 (28 January 1986)
9.	Ram Chand Bhatia Vs. Hardyal [1986] INSC 9 (29 January 1986)
10.	S.P. Gramophone Company Vs. C.I.T., Patiala [1986] INSC 10 (29 January 1986)
11.	Gopal & Ors Vs. State of Tamil Nadu [1986] INSC 11 (30 January 1986)