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FEBRUARY 1986
1.
State of Himachal Pradesh & ANR Vs. Umed Ram Sharma & Ors [1986] INSC 12 (11 February 1986)
2.
Filtrco & ANR Vs. Commissioner of Sales Tax, Madhya Pradesh & ANR [1986] INSC 13 (11 February 1986)
3.
Narender Chadha & Ors Vs. Union of India & Ors [1986] INSC 14 (11 February 1986)
4.
Collector of 24 Parganas & Ors Vs. Lalit Mohan Mullick & Ors [1986] INSC 15 (13 February 1986)
5.
Shivaji Atmaji Sawant & ANR Vs. State of Maharashtra & Ors [1986] INSC 16 (14 February 1986)
6.
State Bank of India Vs. Saksaria Sugar Mills Ltd. & Ors [1986] INSC 17 (14 February 1986)
7.
General Manager, Security Paper Mill, Hoshangabad Vs. R.S. Sharma & Ors [1986] INSC 18 (14 February 1986)
8.
M.C. Mehta & ANR Vs. Union of India & Ors [1986] INSC 19 (17 February 1986)
9.
Controller of Estate Duty, A.P., Hyderabad Vs. Smt. Godavari Bai [1986] INSC 20 (18 February 1986)
10.
State of West Bengal & Ors Vs. Calcutta Hardware Stores & Ors [1986] INSC 21 (20 February 1986)
11.
Mrs. Mary Roy Vs. State of Kerala & Ors [1986] INSC 22 (24 February 1986)
12.
Girdhari Lal & Sons Vs. Balbir Nath Mathur & Ors [1986] INSC 23 (26 February 1986)
13.
Atam Prakash Vs. State of Haryana & Ors [1986] INSC 24 (27 February 1986)
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