DECEMBER    1986
1.	Gian Chand Kapur Vs. Rabindra Mohan Kapur & Ors [1986] INSC 253 (3 December 1986)
2.	Laxmi Kant Pandey Vs. Union of India [1986] INSC 254 (3 December 1986)
3.	Harbans Lal Vs. M.L. Wadhawan & Ors [1986] INSC 255 (4 December 1986)
4.	S.P. Jain Vs. Krishna Mohan Gupta & Ors [1986] INSC 256 (4 December 1986)
5.	Madhukar S/O. M. Lapalikar Vs. D.V. Hingwe & Ors [1986] INSC 257 (4 December 1986)
6.	Common Cause A Registered Society & Ors Vs. Union of India [1986] INSC 258 (9 December 1986)
7.	Aundal Ammal Vs. Sadasivan Pillai [1986] INSC 259 (9 December 1986)
8.	Shivajirao Nilangekar Patil Vs. Dr. Mahesh Madhav Gosavi & Ors [1986] INSC 260 (9 December 1986)
9.	S.P. Sampath Kumar Vs. Union of India & Ors [1986] INSC 261 (9 December 1986)
10.	Sham Lal Vs. Atme Nand Jain Sabha (Regd.) Dal Bazar [1986] INSC 262 (10 December 1986)
11.	State of Punjab & Ors Vs. Manohar Lal [1986] INSC 263 (10 December 1986)
12.	Ambica Quarry Works & ANR Vs. State of Gujarat & Ors [1986] INSC 264 (11 December 1986)
13.	R.S Dass Vs. Union of 'India & Ors, [1986] INSC 265 (11 December 1986)
14.	Yudhishter Vs. Ashok Kumar [1986] INSC 266 (11 December 1986)
15.	Daya Ram Tripathi Vs. State of Uttar Pradesh & ANR [1986] INSC 267 (12 December 1986)
16.	R.P. Bhatt Vs. Union of India & Ors [1986] INSC 268 (14 December 1986)
17.	Ashok Gulati & Ors Vs. B.S. Jain & Ors [1986] INSC 269 (17 December 1986)
18.	T.R. Kapur & Ors Vs. State of Haryana & Ors [1986] INSC 270 (17 December 1986)
19.	State of Mysore Vs. B. Basavalingappa [1986] INSC 271 (17 December 1986)
20.	Rural Litigation And Entitlementkendra & Ors Vs. State of Uttar Pradesh & Ors [1986] INSC 272 (18 December 1986)
21.	Duggi Veera Venkata Gopala Satyanarayana Vs. Sakala Veera Raghavaiah & ANR [1986] INSC 273 (19 December 1986)
22.	Dr. Ambesh Kumar Vs. Principal, Llrm Medical Collegemeerut & Ors [1986] INSC 274 (19 December 1986)
23.	Pournami Oil Mills, Vs. State of Kerala & ANR [1986] INSC 275 (19 December 1986)
24.	Peoples' Union For Democratic Rights Vs. State of Bihar & Ors [1986] INSC 276 (19 December 1986)
25.	Satish Sabharwal & Ors Vs. State of Maharashtra [1986] INSC 277 (20 December 1986)
26.	P. Sambamurthy & Ors Vs. State of Andhra Pradesh & ANR [1986] INSC 278 (20 December 1986)
27.	Sheela Barse Vs. Secretary, Children Aid Society & Ors [1986] INSC 279 (20 December 1986)
28.	Manik Vinayak Pathare Vs. Pandurang Ganpat Thakar & Ors [1986] INSC 280 (20 December 1986)
29.	Assistant Collector Ofcentral Excise & Ors Vs. Madras Rubber Factory Ltd. [1986] INSC 281 (20 December 1986)
30.	M.C. Mehta & ANR Vs. Union of India & Ors [1986] INSC 282 (20 December 1986)
31.	Dr. D.C. Wadhwa & Ors Vs. State of Bihar & Ors [1986] INSC 283 (20 December 1986)
32.	Sheo Nandan Paswan Vs. State of Bihar & Ors [1986] INSC 284 (20 December 1986)
33.	Mohd. Mumtaz Vs. Nandini Satpathy & Ors [1986] INSC 285 (20 December 1986)
34.	Mohd. Mumtaz Vs. Nandini Satpathy & Ors [1986] INSC 286 (20 December 1986)