AUGUST    1986
1.	Prakash Cotton Mills Pvt. Ltd. Vs. Rashtriya Mills Mazdoor Sangh [1986] INSC 154 (1 August 1986)
2.	Union of India & ANR Vs. Shiromani Gurdwara Prabandhak Committee & Ors [1986] INSC 155 (5 August 1986)
3.	Brij Behari Sahai Vs. State of Uttar Pradesh [1986] INSC 156 (5 August 1986)
4.	Vasudeo Vishwanath Saraf Vs. New Education Institute & Ors [1986] INSC 157 (5 August 1986)
5.	Government Medical Store Depot, Karnal Vs. State of Haryana & ANR [1986] INSC 158 (5 August 1986)
6.	Sheela Barse & ANR Vs. Union of India & Ors [1986] INSC 159 (5 August 1986)
7.	Tej Pal Singh Vs. State of U.P. & ANR [1986] INSC 160 (5 August 1986)
8.	Suraj Mal & ANR Vs. Ram Singh & Ors [1986] INSC 161 (7 August 1986)
9.	Hindustan Wires Products Limited Vs. Commissioner of Income-Tax, Patiala [1986] INSC 162 (7 August 1986)
10.	Arya Samaj, Sagar & Ors Vs. Pinjamal & ANR [1986] INSC 163 (8 August 1986)
11.	M. Nirmala & Ors Vs. State of Andhra Pradesh & Ors [1986] INSC 164 (8 August 1986)
12.	Rajinder Kaur Vs. Punjab State & ANR [1986] INSC 165 (8 August 1986)
13.	Anwar Vs. First Additional District Judge, Bbulandshahr & Ors [1986] INSC 166 (11 August 1986)
14.	Bijoe Emmanuel & Ors Vs. State of Kerala & Ors [1986] INSC 167 (11 August 1986)
15.	Indu Bhusan De & Ors Vs. The State of West Bengal [1986] INSC 168 (12 August 1986)
16.	Sheela Barse & Ors Vs. Union of India & Ors [1986] INSC 169 (13 August 1986)
17.	Indian Oil Corporation Ltd. Vs. State of Bihar & Ors [1986] INSC 170 (13 August 1986)
18.	District Council of The Jowai Vs. Dwet Singh Rymbai [1986] INSC 171 (14 August 1986)
19.	Bharat Sevashram Sangh Vs. State of Gujarat [1986] INSC 172 (18 August 1986)
20.	Union of India & Ors Vs. M/S Modi Rubber Limited [1986] INSC 173 (18 August 1986)
21.	Bhimrao Trimbakrao Ingle Vs. State of Maharashtra [1986] INSC 174 (19 August 1986)
22.	Tarlok Singh Vs. Municipal Corporation of Amritsar & ANR [1986] INSC 175 (20 August 1986)
23.	Mewa Ram & Ors Vs. State of Haryana Through The Land Acquisition Collector [1986] INSC 176 (26 August 1986)
24.	Kerala State Electricity Board, Vs. S.N. Govinda Prabhu & Brothers & Ors [1986] INSC 177 (26 August 1986)
25.	Bal Kishan Vs. Om Prakash & ANR [1986] INSC 178 (26 August 1986)
26.	Prabhu Dayal Sesma Vs. State of Rajasthan & ANR [1986] INSC 179 (28 August 1986)
27.	Commissioner of Wealth-Tax, Calcutta Vs. O.M.M. Klnnison [1986] INSC 180 (29 August 1986)