| 1. |
Comptroller and Auditor General of India, Gian Prakash, New Vs. K.S. Jagannathan & ANR [1986] INSC 53 (1 April 1986)
|
| 2. |
Jayantrao Amratrao Pradhan Vs. Parthasarthy, Collector of Kaira District & Ors [1986] INSC 54 (1 April 1986)
|
| 3. |
Chenchu Rami Reddy & ANR Vs. Government of Andhra Pradesh & Ors [1986] INSC 55 (1 April 1986)
|
| 4. |
Vrajlal Manilal and Co. & ANR Vs. State of Madhya Pradesh & ANR [1986] INSC 56 (2 April 1986)
|
| 5. |
M. Duraiswamy Vs. Murugan Bus Service & Ors [1986] INSC 57 (2 April 1986)
|
| 6. |
Sonik Industries, Rajkot Vs. Municipal Corporation of The City of Rajkot [1986] INSC 58 (2 April 1986)
|
| 7. |
S.G. Chemical and Dyes Trading Employees' Union Vs. S.G. Chemicals and Dyes Trading Limited & ANR [1986] INSC 59 (3 April 1986)
|
| 8. |
National Textile Corporation Ltd. & Ors Vs. Sitaram Mills Ltd. & Ors [1986] INSC 60 (4 April 1986)
|
| 9. |
Konkan Trading Company Vs. Suresh Govind Kamat Tarkar & Ors [1986] INSC 61 (4 April 1986)
|
| 10. |
Bharat Singh Vs. Management of New Delhi Tuberculosis Centre, Jawaharlalnehr [1986] INSC 62 (4 April 1986)
|
| 11. |
Union Carbide India Limited Vs. Union of India & Ors [1986] INSC 63 (4 April 1986)
|
| 12. |
Central Inland Water Transportcorporation Ltd. & ANR Vs. Brojo Nath Ganguly & ANR [1986] INSC 64 (6 April 1986)
|
| 13. |
G.K. Dudani & Ors Vs. S.D. Sharma & Ors [1986] INSC 65 (6 April 1986)
|
| 14. |
Nidamarti Maheshkkumar Vs. Statf of Maharashtra & Ors [1986] INSC 66 (6 April 1986)
|
| 15. |
J.P. Sharma Vs. Vinod Kumar Jain [1986] INSC 67 (8 April 1986)
|
| 16. |
Chaitanya Kumar Vs. State of Karnataka & Ors [1986] INSC 68 (9 April 1986)
|
| 17. |
Maiku Vs. Vilayat Hussain [1986] INSC 69 (10 April 1986)
|
| 18. |
Rojasara Ramjibhai Dahyabhai Vs. Jani Narottamdas Lallubhai & ANR [1986] INSC 70 (10 April 1986)
|
| 19. |
Commissioner of Sales Tax, U.P. Vs. Auriaya Chamber of Commerce, Allahabad [1986] INSC 71 (10 April 1986)
|
| 20. |
Monthly-Rated Workmen At The Wadalafactory of The Indian Hu Vs. Indian Hume Pipe Company Ltd., Bombay [1986] INSC 72 (11 April 1986)
|
| 21. |
Niranjan Patnaik Vs. Sashibhusan Kar & ANR [1986] INSC 73 (11 April 1986)
|
| 22. |
Atul Khullar & Ors Vs. State of J & K & Ors [1986] INSC 74 (15 April 1986)
|
| 23. |
Mohan Meakin Breweries Ltd. Vs. Commissioner of Excise, Bihar & Ors [1986] INSC 75 (15 April 1986)
|
| 24. |
Raghunandan Saran Ashok Saran & Irs, Vs. Pearey Lal Workshop (P) Ltd. [1986] INSC 76 (15 April 1986)
|
| 25. |
Karan Singh & ANR Vs. State 0f M.P. & Ors [1986] INSC 77 (15 April 1986)
|
| 26. |
Deputy Commissioner of Sales Tax Vs. A.B. Ismail [1986] INSC 78 (15 April 1986)
|
| 27. |
State of West Bengal & ANR Vs. Saral Kumar Sen Gupta & ANR [1986] INSC 79 (15 April 1986)
|
| 28. |
S. Govindaraju Vs. K.S.R.T.C. & ANR [1986] INSC 80 (15 April 1986)
|
| 29. |
Rattan Arya Vs. State of Tamil Nadu & ANR [1986] INSC 81 (16 April 1986)
|
| 30. |
Hindustan Paper Corporation Ltd. Vs. Government of Kerala & Ors [1986] INSC 82 (16 April 1986)
|
| 31. |
Pathumma & ANR Vs. Muhammad [1986] INSC 83 (17 April 1986)
|
| 32. |
Haji Usmanbhai Hasanbhai Qureshi & Ors Vs. State of Gujarat [1986] INSC 84 (17 April 1986)
|
| 33. |
Municipal Corporation of Thecity of Ahmedabad & Ors Vs. Jan Mohammed Usmanbhai & ANR [1986] INSC 85 (17 April 1986)
|
| 34. |
R.S. Nayak Vs. A.R. Antulay & ANR [1986] INSC 86 (17 April 1986)
|
| 35. |
General Radio & Appliances Co. Ltd. & Ors Vs. M.A. Khader [1986] INSC 87 (17 April 1986)
|
| 36. |
Secretary, Central Board of Excise and Customs & Ors Vs. K.S. Mahalingam [1986] INSC 88 (23 April 1986)
|
| 37. |
Onkar Singh & Ors Vs. Regional Transport Authority, Agra & Ors [1986] INSC 89 (23 April 1986)
|
| 38. |
Sumer Chand Sharma & ANR Vs. State of U.P. & ANR [1986] INSC 90 (24 April 1986)
|
| 39. |
A.P. Christians Medical Educational Society Vs. Government of Andhra Pradesh & ANR [1986] INSC 91 (24 April 1986)
|
| 40. |
Bhagwati Prasad Dixit 'Ghorewala' Vs. Rajeev Gandhi [1986] INSC 92 (25 April 1986)
|
| 41. |
Azhar Hussain Vs. Rajiv Gandhi [1986] INSC 93 (25 April 1986)
|
| 42. |
Maj. Genl. A.S. Gauraya & ANR Vs. S.N. Thakur & ANR [1986] INSC 94 (25 April 1986)
|
| 43. |
Regional Director, Employees State Insurance Corporation Vs. South India Flour Mills (P) Ltd. [1986] INSC 95 (29 April 1986)
|
| 44. |
Vrindavan Vs. Goverdhan Lal Pittie [1986] INSC 96 (29 April 1986)
|
| 45. |
Nanakram Vs. Kundalrai [1986] INSC 97 (29 April 1986)
|
| 46. |
Reserve Bank of India & Ors Vs. C.N. Sahasranaman & Ors [1986] INSC 98 (30 April 1986)
|
| 47. |
K. George Thomas Vs. Commissioner of Income-Tax, Kerala [1986] INSC 99 (30 April 1986)
|
