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SEPTEMBER 1985
1.
Malkhan Singh Vs. Sohan Singh & Ors [1985] INSC 192 (2 September 1985)
2.
The Dharangadhra Chemical Works Vs. Dharangadhra Municipality & ANR [1985] INSC 193 (3 September 1985)
3.
Partap Singh Vs. Union of India & Ors [1985] INSC 194 (6 September 1985)
4.
H.D. Singh Vs. Reserve Bank of India & Ors [1985] INSC 195 (10 September 1985)
5.
M/S. Sahney Steel And Pressworks Ltd. & ANR Vs. The Commercial Tax Officer & Ors [1985] INSC 196 (10 September 1985)
6.
Satyavir Singh & Ors Vs. Union of India & Ors [1985] INSC 197 (12 September 1985)
7.
Mohinder Kumar Vs. State of Haryana & ANR [1985] INSC 198 (18 September 1985)
8.
Salimkhan Sardarkhan Vs. State of Gujarat [1985] INSC 199 (18 September 1985)
9.
J.M. Bhatia, Assistant Commissioner of Wealth Tax Vs. J.M. Shah [1985] INSC 200 (19 September 1985)
10.
M/S. Badri Prasad Jagan Prasad Vs. Commissioner of Income Tax, U.P., Lucknow [1985] INSC 201 (20 September 1985)
11.
Onkarlal Nandlal Vs. State of Rajasthan & ANR [1985] INSC 202 (23 September 1985)
12.
Dr. K. George Thomas Vs. The C.I.T. Kerala, Ernakulam [1985] INSC 203 (23 September 1985)
13.
State Delhi (Administration) Vs. Laxman Kumar & Ors [1985] INSC 204 (23 September 1985)
14.
Samaresh Bose & ANR Vs. Amal Mitra & ANR [1985] INSC 205 (24 September 1985)
15.
Kanhiyalal Omar Vs. R.K. Trivedi & Ors [1985] INSC 206 (24 September 1985)
16.
Messrs. P.M. Patel & Sons & Ors, Vs. Union of India & Ors [1985] INSC 207 (25 September 1985)
17.
Shri Sunil Siddharthbhai Vs. Commissioner of Income Tax, Ahmadabad [1985] INSC 208 (27 September 1985)
18.
Union of India & Ors Vs. Clbatul Limited [1985] INSC 209 (27 September 1985)
19.
Laxmi Kant Pandey Vs. Union of India & ANR [1985] INSC 210 (27 September 1985)
20.
American Home Products Corporation Vs. Mac Laboratories Private Limited & ANR [1985] INSC 211 (30 September 1985)
21.
Soosai Vs. Union of India & Ors [1985] INSC 212 (30 September 1985)
22.
Lndrajit Barua & Ors Vs. Election Commission of India & Ors [1985] INSC 213 (30 September 1985)
23.
Smt. Saroj Aggarwal Vs. Commissioner of Income Tax, U.P [1985] INSC 214 (30 September 1985)
24.
Bhagwant P. Sulakhe Vs. Digambak Gopal Sulakh And Obs [1985] INSC 215 (30 September 1985)
25.
Joint Secretary To The Govt. of India & Ors Vs. Food Specialities Ltd. [1985] INSC 216 (30 September 1985)
26.
C.K. Narayana Chary Vs. Pothepalli Ashanna & Ors [1985] INSC 217 (30 September 1985)
27.
The Land Acquisition Officer, Hyderabad Urban Development Au Vs. Mohd. Amri Khan & Ors [1985] INSC 218 (30 September 1985)
28.
Union of India & Ors Vs. Godfrey Philips India Ltd. [1985] INSC 219 (30 September 1985)
29.
Rural Litigation & Entitlementkendra, Dehradun Vs. State of U.P. & Ors [1985] INSC 220 (30 September 1985)
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