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NOVEMBER 1985
1.
Scientific Engineering House (P) Ltd. Vs. Commissioner of Income Tax, Andhra Pradesh [1985] INSC 237 (1 November 1985)
2.
S.C. Jain Vs. State of Haryana & ANR [1985] INSC 238 (4 November 1985)
3.
Vora Rahimbhai Haji Hasanbhai Popat Vs. Vora Sunderlal Manilal & ANR [1985] INSC 239 (4 November 1985)
4.
Shyam Lal Sharma & Ors Vs. Union of India [1985] INSC 240 (8 November 1985)
5.
Union of India Vs. G.N. Tiwari, K.L. Jain & Ors [1985] INSC 241 (19 November 1985)
6.
Commissioner of Sales Tax, U.P. Vs. Masneill And Barry Ltd., Kanpur [1985] INSC 242 (19 November 1985)
7.
Union of India Vs. Lakshmi Sugar & Oil Mills Ltd., Hardoi [1985] INSC 243 (21 November 1985)
8.
Forward Construction Co. & Ors Vs. Prabhat Mandal (Regd.) Andheri & Ors [1985] INSC 244 (26 November 1985)
9.
Melepurath Sankunni Ezhuthassan Vs. Thekittil Gopalankutty Nair [1985] INSC 245 (29 November 1985)
10.
Somatya Organics (India) Ltd. Vs. Board of Revenue, U.P. [1985] INSC 246 (29 November 1985)
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