MAY    1985
1.	P. Savita S/O Shri P.L. Savita Vs. Union of India, Ministry of Defence [1985] INSC112 (1 May 1985)
2.	State of Rajasthan & ANR Vs. Shamsher Singh [1985] INSC113 (1 May 1985)
3.	State of Tamil Nadu Vs. Ramalinga Samigal Madam [1985] INSC114 (1 May 1985)
4.	Dr. Dinesh Kumar & Ors Vs. Motilal Nehru Medical College Allahabad & Ors [1985] INSC115 (1 May 1985)
5.	Smt. Gian Devi Anand Vs. Jeeevan Kumar & Ors [1985] INSC116 (1 May 1985)
6.	Mukesh Advani Vs. State of Madhya Pradesh [1985] INSC117 (2 May 1985)
7.	Workmen Employed by Indian Oxygen Ltd Vs. Indian Oxygen Ltd. [1985] INSC118 (2 May 1985)
8.	I.T.C. Ltd. Vs. State of Karnataka & Ors [1985] INSC119 (3 May 1985)
9.	Deputy Commissioner of Sales-Tax, (Law) Board of Revenue Vs. Messrs K. Kelukutty [1985] INSC120 (3 May 1985)
10.	Empire Industries Limited & Ors Vs. Union of India & Ors [1985] INSC121 (6 May 1985)
11.	Arkal Govind Raj Rao Vs. Ciba Geigy of India Ltd., Bombay [1985] INSC122 (6 May 1985)
12.	State of Bihar Vs. Banshi Ram Modi & Ors [1985] INSC123 (7 May 1985)
13.	Jaswant Singh & ANR Vs. The Custodian of Evacuee Property, New Delhi [1985] INSC124 (7 May 1985)
14.	Dr. P. Nalla Thampy Terah Vs. Union of India & Ors [1985] INSC125 (8 May 1985)
15.	Umed Singh Rao Vs. Mani Ram Godara & Ors [1985] INSC126 (8 May 1985)
16.	Syrya Narain Yadav & Ors Vs. Bihar State Electricity Board & Ors [1985] INSC127 (8 May 1985)
17.	Lila Krishan Vs. Mani Ram Godara & Ors [1985] INSC128 (8 May 1985)
18.	Smt. Vijay Laxmi Gangal Vs. Mahendra Pratap Grag [1985] INSC129 (8 May 1985)
19.	Banwari Lal Kotiya Vs. P.C. Aggarwal [1985] INSC130 (8 May 1985)
20.	Amrit Nahata Vs. Union of India [1985] INSC131 (8 May 1985)
21.	Ram And Shyam Company Vs. State of Haryana & Ors [1985] INSC132 (8 May 1985)
22.	Lakshmi Charan Sen & Ors Vs. A.K.M. Hassan Uzzaman & Ors [1985] INSC133 (8 May 1985)
23.	K.C. Vasanth Kumar & ANR Vs. State of Karnataka [1985] INSC134 (8 May 1985)
24.	Hirachand Kothari (Dead) Through LRS. Vs. State of Rajasthan & ANR [1985] INSC135 (9 May 1985)
25.	Brahmvart Sanathan Dharam Mahamandal, Kanpur & Ors Vs. Prem Kumar & Ors [1985] INSC136 (10 May 1985)
26.	Ms. Jordan Diengdeh Vs. S.S. Chopra [1985] INSC137 (10 May 1985)
27.	Ashok Kumar Yadav & Ors Vs. State of Haryana & Ors [1985] INSC138 (10 May 1985)
28.	Smt. Sowmithri Vishnu Vs. Union of India & ANR [1985] INSC139 (27 May 1985)
29.	Indian Aluminium Cables Ltd. Vs. Union of India & Ors [1985] INSC140 (27 May 1985)