MARCH    1985
1.	Food Corporation of India Workers' Union Vs. Food Corporation of India & Ors [1985] INSC 42 (1 March 1985)
2.	State of Orissa & Other Vs. The Tltaghur Paper Mills Company Ltd. & ANR [1985] INSC 43 (1 March 1985)
3.	Arun Kumar Chatterjee Vs. South Eastern Railway & Ors [1985] INSC 44 (1 March 1985)
4.	Bihar State Harijan Kalyan Parishad Vs. Union of India & Ors [1985] INSC 45 (1 March 1985)
5.	Ashutosh Swain Vs. State Transport Authority & Ors [1985] INSC 46 (1 March 1985)
6.	H.V. Pardasani Vs. Union of India & Ors [1985] INSC 47 (12 March 1985)
7.	Karam Pal & Ors Vs. Union of India & Ors [1985] INSC 48 (12 March 1985)
8.	Dr. (Mrs.) Sushma Sharma Etc Vs. State of Rajasthan & Ors [1985] INSC 49 (12 March 1985)
9.	Pratibha Rani Vs. Suraj Kumar & ANR [1985] INSC 50 (12 March 1985)
10.	Sant Lal Jain Vs. Avtar Singh [1985] INSC 51 (12 March 1985)
11.	Rural Litigation And Entitlement Kendra Dehradun & Ors Vs. State of U.P. & Ors [1985] INSC 52 (12 March 1985)
12.	Shanker Dass Vs. Union of India & ANR [1985] INSC 53 (12 March 1985)
13.	N.Horangse Vs. M. Tsubongs [1985] INSC 54 (13 March 1985)
14.	Brij Mohan Vs. Sat Pal [1985] INSC 55 (13 March 1985)
15.	Brij Mohan Vs. Mange Ram & Ors [1985] INSC 56 (13 March 1985)
16.	Commissioner of Wealth Tax Orissa, Bhubaneshwar. Vs Vysyaraju Badreenarayana Moorthy Raju, Berhampur [1985] INSC 57 (13 March 1985)
17.	The Commissioner of Wealth Tax Gujarat, Ahmedabad Vs. Kantilal Manilal [1985] INSC 58 (13 March 1985)
18.	State of West Bengal Vs. Ghusick & Muslia Collieries Ltd. [1985] INSC 59 (15 March 1985)
19.	Ganpat Roy & Ors Vs. The Additional District Magistrate & Ors [1985] INSC 60 (19 March 1985)
20.	Shambhu Charan Shukla Vs. Thakur Ladli Radha Chandra Bmadan Gopalji Maharaj & ANR [1985] INSC 61 (19 March 1985)
21.	State of Maharashtra Vs. Narayan Rao Sham Rao Deshmukh & Ors [1985] INSC 62 (19 March 1985)
22.	A.A. Shirdone Etc Vs. Saheb H. Tajbhokhari [1985] INSC 63 (20 March 1985)
23.	Chief of The Army Staff & Ors Vs. Major Dharam Pal Kukrety [1985] INSC 64 (21 March 1985)
24.	G.S. Lamba & Ors Vs. Union of India & Ors [1985] INSC 65 (22 March 1985)
25.	Shrishail Nageshi Pare Vs. State of Maharashtra [1985] INSC 66 (25 March 1985)
26.	Philips India Ltd. Vs. Labour Court, Madras & Ors [1985] INSC 67 (26 March 1985)
27.	Collector of Customs & Central Excise & ANR Vs. M/S. Oriental Timber Industries [1985] INSC 68 (26 March 1985)
28.	State (Delhi Administration) Vs. Puran Mal [1985] INSC 69 (26 March 1985)
29.	Henry Westmuller Roberts, Vs. State of Assam & Ors [1985] INSC 70 (27 March 1985)
30.	T. Venkata Reddy Vs. State of Andhra Pradesh [1985] INSC 71 (27 March 1985)
31.	State of Of Madhya Pradesh Vs. Vyankatlal & ANR [1985] INSC 72 (28 March 1985)
32.	Associated Cement Co. Ltd. Vs. Director of Inspection, Customs Central, Excise, New Delhi [1985] INSC 73 (29 March 1985)
33.	Y. Ramanjaneyulu Vs. State of Andhra Pradesh & Ors [1985] INSC 74 (29 March 1985)