JANUARY    1985
1.	State of Bihar Vs. Bishnu Chand Lal Chaudhary & Ors [1985] INSC 1 (8 January 1985)
2.	Har Sharan Verma Vs. State of U.P. & ANR [1985] INSC 2 (10 January 1985)
3.	Rasiklal Vaghajibhai Patel Vs. Ahmedabad Municipal Corporation & ANR [1985] INSC 3 (14 January 1985)
4.	Sardar Tota Singh Vs. M/S Gold Field Leather Works, Bombay [1985] INSC 4 (15 January 1985)
5.	Ramesh Chand Vs. State of Uttar Pradesh [1985] INSC 5 (17 January 1985)
6.	State of Uttar Pradesh Vs. Ram Sagar Yadav & Ors [1985] INSC 6 (18 January 1985)
7.	B.H.E.L. Workers' Association Hardwar & Ors Vs. Union of India & Ors [1985] INSC 7 (18 January 1985)
8.	K. Nagaraj & Ors, Vs. State of Andhra Pradesh & ANR [1985] INSC 8 (18 January 1985)
9.	Deputy Commissioner of Sales Tax (Law) Board of Revenue Vs. Mis. Padinjarkara Agencies [1985] INSC 9 (21 January 1985)
10.	Dy. Commissioner of Sales Tax (Law) Board of Revenue Vs. Padinjarakara Agencies [1985] INSC 10 (21 January 1985)
11.	Bhartu Vs. Randhir Singh & Ors [1985] INSC 11 (22 January 1985)
12.	Dhanjibhai Ramjibhai Vs. State of Gujarat [1985] INSC 12 (22 January 1985)
13.	S. Sundaram Pillai Vs. V.R. Pattabiraman [1985] INSC 13 (24 January 1985)
14.	Bank of Baroda Vs. Moti Bhai & Ors [1985] INSC 14 (29 January 1985)
15.	Yogeshwar Jaiswal, Etc, Vs. State Transport Tribunal & Ors [1985] INSC 15 (31 January 1985)