FEBRUARY    1985
1.	Mst. Sadiqua Begum & Ors Vs. The Board of Revenue, Madhya Pradesh & ANR [1985] INSC 16 (1 February 1985)
2.	R. Srihari Naidu Vs. Govt. of Andhra Pradesh & Ors [1985] INSC 17 (6 February 1985)
3.	U.P. State Electricity Board. Lucknow & Ors Vs. City Board, Mussoorie & Ors [1985] INSC 18 (8 February 1985)
4.	Peria Nachi Muthu Gounder & Ors Vs. Raja Thevar & Ors [1985] INSC 19 (8 February 1985)
5.	Calcutta Dock Labour Board & ANR Vs. Smt. Sandhya Mitra & Ors [1985] INSC 20 (11 February 1985)
6.	Ibrahim Bachu Bafan & ANR Vs. State of Gujarat & Ors [1985] INSC 21 (12 February 1985)
7.	Balkrishan Gupta & Ors Vs. Swadeshi Polytex Ltd. & ANR [1985] INSC 22 (12 February 1985)
8.	Dr. Kohli & Ors Vs. Atul Products Ltd. [1985] INSC 23 (12 February 1985)
9.	K. Kamala Jammanniavaru Vs. The Special Land Acquisition Officer [1985] INSC 24 (14 February 1985)
10.	J.R. Vohra Vs. India Export House Pvt. Ltd. & ANR [1985] INSC 25 (14 February 1985)
11.	Ram Pyare Vs. Ram Narain & Ors [1985] INSC 26 (15 February 1985)
12.	Vengdasalam Pillai Vs. Union Territory of Pondicherry [1985] INSC 27 (18 February 1985)
13.	Fomento Resorts And Hotels Ltd Vs. Gustavo Ranato Da Cruz Pinto & Ors [1985] INSC 28 (20 February 1985)
14.	Union of India Vs. Annam Ramalingam [1985] INSC 29 (21 February 1985)
15.	Rathi Khandsari Udyog Vs. State of U.P. & Ors [1985] INSC 30 (22 February 1985)
16.	State of Orissa & Ors Vs. Shiva Parashad Das & Ors [1985] INSC 31 (22 February 1985)
17.	Sakhkkar Mills Mazdoor Sangh Vs. Gwalior Sugar Co. Ltd. [1985] INSC 32 (22 February 1985)
18.	Moped India Ltd. Vs. The Asstt. Collector of Central Excise, Nellore & Ors [1985] INSC 33 (26 February 1985)
19.	West Bengal State Electricity Board & Ors Vs. Desh Bandhu Ghosh & Ors [1985] INSC 34 (26 February 1985)
20.	City Corporation of Calicut Vs. Thachambalath Sadalinan & Ors [1985] INSC 35 (26 February 1985)
21.	A Steel Industrials Kerala Ltd. Vs. Capt. S.M. Rebello & Ors [1985] INSC 36 (26 February 1985)
22.	K.Ramanathan Vs. State of Tamil Nadu & ANR [1985] INSC 37 (27 February 1985)
23.	M. P. Irrigation Karamchari Sangh Vs. The State of M. P. & ANR [1985] INSC 38 (27 February 1985)
24.	Gasket Radiators Pvt. Ltd. Vs. Employees State Insurance Corpn. & ANR [1985] INSC 39 (28 February 1985)
25.	Workmen of The Food Corporation of Indla Vs. M/S. Food Corporation of India [1985] INSC 40 (28 February 1985)
26.	Motiram Ghelabhai Vs. Jagan Nagar & Ors [1985] INSC 41 (28 February 1985)